State of Karnataka Vs R. Chikkamagalur
Karnataka High Court · (1980) 1 KarLJ 358
COURT ARCHIVE
378 judgments · page 17 of 19
Karnataka High Court · (1980) 1 KarLJ 358
Karnataka High Court · AIR 1980 Kar 199 : (1980) ILR (Kar) 993 : (1980) 2 KarLJ 1
Karnataka High Court · (1980) 126 ITR 825
Karnataka High Court · AIR 1980 Kar 142 : (1980) ILR (Kar) 385 : (1980) 1 KarLJ 348
Karnataka High Court · (1980) 2 KarLJ 101
Karnataka High Court · AIR 1981 Kar 30
Karnataka High Court · (1980) 126 ITR 719 : (1981) 5 TAXMAN 320
Karnataka High Court · (1980) 1 KarLJ 379
Karnataka High Court · (1980) 2 KarLJ 98
Karnataka High Court · AIR 1980 Kar 216
Karnataka High Court · (1982) ACJ 279 : AIR 1981 Kar 117 : (1983) 53 CompCas 29 : (1980) ILR (Kar) 671 : (1980) 2 KarLJ 514
Karnataka High Court · (1980) 1 KarLJ 378
Karnataka High Court · (1980) 2 KarLJ 205
Karnataka High Court · (1980) 2 KarLJ 55
Karnataka High Court · (1980) 1 KarLJ 373
Karnataka High Court · (1980) 2 KarLJ 76 : (1980) 46 STC 404
Karnataka High Court · AIR 1980 Kar 113 : (1980) 2 KarLJ 92
Karnataka High Court · (1980) 2 KarLJ 154
Karnataka High Court · (1981) CriLJ 110 : (1980) ILR (Kar) 612 : (1980) 2 KarLJ 158
Karnataka High Court · AIR 1980 Kar 165