Channappa Andanappa Siddareddy and Others Vs State
Karnataka High Court · (1980) CriLJ 1022 : (1981) 1 KarLJ 235
COURT ARCHIVE
378 judgments · page 15 of 19
Karnataka High Court · (1980) CriLJ 1022 : (1981) 1 KarLJ 235
Karnataka High Court · AIR 1981 Kar 115 : (1980) ILR (Kar) 734 : (1984) 1 KarLJ 53
Karnataka High Court · AIR 1980 Kar 182 : (1980) 1 KarLJ 407
Karnataka High Court · (1981) ACJ 1
Karnataka High Court · (1980) ILR (Kar) 1012 : (1983) 139 ITR 367 : (1980) 1 KarLJ 413
Karnataka High Court · (1980) 2 KarLJ 173
Karnataka High Court · (1980) CriLJ 1404 : (1980) ILR (Kar) 752
Karnataka High Court · (1980) 19 CTR 396 : (1981) 128 ITR 723 : (1981) 6 TAXMAN 57
Karnataka High Court · (1980) 18 CTR 180 : (1981) 129 ITR 226 : (1981) 5 TAXMAN 63
Karnataka High Court · (1980) 03 KAR CK 0017
Karnataka High Court · AIR 1980 Kar 186 : (1980) ILR (Kar) 1084
Karnataka High Court · (1980) 2 KarLJ 49
Karnataka High Court · (1980) 19 CTR 177 : (1981) 129 ITR 53 : (1981) 5 TAXMAN 97
Karnataka High Court · (1980) 18 CTR 373 : (1980) 126 ITR 641 : (1980) 4 TAXMAN 510
Karnataka High Court · (1980) 17 CTR 122 : (1981) 128 ITR 43 : (1980) 4 TAXMAN 160
Karnataka High Court · (1980) 2 KarLJ 108
Karnataka High Court · (1980) 19 CTR 172 : (1980) 126 ITR 430 : (1981) 5 TAXMAN 60
Karnataka High Court · (1980) 2 KarLJ 106
Karnataka High Court · (1982) 134 ITR 457
Karnataka High Court · (1980) 2 KarLJ 162