High Courts18 Apr 1980

State of Karnataka Vs M. Balakrishna

Karnataka High Court · (1980) CriLJ 1145 : (1980) ILR (Kar) 1070 : (1980) 1 KarLJ 387

Criminal Procedure Code, 1973 (CrPC) — Section 186, 209 (a)Penal Code, 1860 (IPC) — Section 366, 376