High Courts05 Oct 1966
B.K. Shantiraj Vs Controller of Estate Duty, Mysore
Karnataka High Court · (1968) 68 ITR 166 : (1967) 2 MysLJ 129
Estate Duty Act, 1953 — Section 36, 64 (1)Estate Duty Rules, 1953 — Rule 14 (6)
COURT ARCHIVE
Karnataka High Court judgments, 1966
169 judgments · page 3 of 9
High Courts05 Oct 1966
Mysore Kirloskar Ltd. Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1968) 67 ITR 23
Income Tax Act, 1922 — Section 10 (2) (xv), 66 (1)
High Courts05 Oct 1966
Hemavathiamma Vs Kumaravelu Mudaliar
Karnataka High Court · AIR 1968 Kar 111 : (1967) ILR (Kar) 188 : (1967) 1 MysLJ 35
Civil Procedure Code, 1908 (CPC) — Section 60, 60 (1) (i)Provincial Insolvency Act, 1920 — Section 10, 175, 28
High Courts04 Oct 1966
Somasundara Vs State of Mysore and Others
Karnataka High Court · (1969) 2 LLJ 335 : (1966) 2 MysLJ 623
Standing Orders — Clause IX (b) (8)
High Courts04 Oct 1966
Commissioner of Income Tax, Mysore Vs Bharat Engineering and Construction Co.
Karnataka High Court · (1968) 67 ITR 273 : (1967) 2 MysLJ 23
Income Tax Act, 1922 — Section 16 (1) (b), 24 (2) (e), 26 (1), 66 (1)
High Courts04 Oct 1966
Laxmibai Vs Madhankar Vinayak Kulkarni and Others
Karnataka High Court · AIR 1968 Kar 82 : (1967) 1 MysLJ 27
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115, 17
High Courts29 Sept 1966
Mohamed Yousuff Hussain Vs Deputy Secretary (G.A.D.) and Another
Karnataka High Court · (1967) 2 LLJ 155 : (1966) 2 MysLJ 704
Mysore State Civil Services (Kannada Language Test and Departmental Examinations) Rules, 1962 — Rule 14 (2), 24
High Courts29 Sept 1966
Controller of Estate Duty Vs S. Aswathanarayana Setty and Another
Karnataka High Court · (1969) 72 ITR 29
Estate Duty Act, 1953 — Section 10, 64 (1)
High Courts29 Sept 1966
S. Subba Rao Vs Commissioner of Commercial Taxes in Mysore, Bangalore
Karnataka High Court · (1966) 2 MysLJ 686 : (1967) 19 STC 257
Mysore Sales Tax Act, 1957 — Section 21 (2), 21 (2)
High Courts28 Sept 1966
N.V. Giriyappa Setty and Sons Vs State of Mysore
Karnataka High Court · (1966) 2 MysLJ 689 : (1967) 19 STC 197
Mysore Sales Tax Act, 1957 — Section 12 (2), 12 (3), 20 (1)Mysore Sales Tax Rules, 1948 — Rule 18, 20, 21 (7), 22
High Courts27 Sept 1966
G.N. Nanjundiah Vs Inspector General of Police in Mysore, Bangalore
Karnataka High Court · AIR 1967 Kar 179 : (1966) 2 MysLJ 682
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11 (2), 11 (4), 8
High Courts27 Sept 1966
Nanjundayya (G.N.) Vs Inspector-General of Police
Karnataka High Court · (1967) 1 LLJ 659
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11, 8, 9, 9 (3)
High Courts23 Sept 1966
G. Vatsala Rani Vs Selection Committee for Admission to Medical Colleges, Bangalore Medical College, Bangalore
Karnataka High Court · AIR 1967 Kar 135 : (1966) 2 MysLJ 606
Constitution of India, 1950 — Article 226Majority Act, 1875 — Section 4
High Courts23 Sept 1966
U.S. Nayak Vs Commissioner of Wealth Tax, Mysore
Karnataka High Court · (1968) 68 ITR 171
Wealth Tax Act, 1957 — Section 27 (1), 7 (1)
High Courts22 Sept 1966
Hanuman Motor Service Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1967) ILR (Kar) 155 : (1967) 66 ITR 88 : (1967) 1 MysLJ 49
Income Tax Act, 1922 — Section 10 (2) (v), 10 (2) (xv), 66 (1), 66 (4)
High Courts22 Sept 1966
M.G. Sirsikar Vs State of Mysore and Others
Karnataka High Court · AIR 1967 Kar 136
Constitution of India, 1950 — Article 311
High Courts22 Sept 1966
Sirsikar (M.G.) Vs State of Mysore (By Chief Secretary To Government)
Karnataka High Court · (1969) 2 LLJ 331 : (1966) 2 MysLJ 584
Constitution of India, 1950 — Article 311
High Courts22 Sept 1966
M. Venkatasubba Reddy Vs Inspector-General of Police, Mysore, Bangalore
Karnataka High Court · AIR 1968 Kar 67
Constitution of India, 1950 — Article 309
High Courts21 Sept 1966
Commissioner of Income Tax, Mysore Vs K. Krishna Rao and Another
Karnataka High Court · (1967) 64 ITR 385 : (1967) 1 MysLJ 46
Income Tax Act, 1922 — Section 10 (2) (vii), 26 A, 66 (2)
High Courts20 Sept 1966
Commissioner of Income Tax, Mysore Vs M.M. Thimmaiah
Karnataka High Court · (1968) 67 ITR 180
Income Tax Act, 1961 — Section 147, 154, 155, 256 (1)