High Courts17 Nov 1966
M. Munivenkatappa Vs Commissioner of Corporation of City of Bangalore and Others
Karnataka High Court · AIR 1967 Kar 253 : (1967) 1 MysLJ 102
Mysore Civil Services Rules, 1958 — Rule 60
COURT ARCHIVE
Karnataka High Court judgments, 1966
169 judgments · page 2 of 9
High Courts16 Nov 1966
Minerva Mills Ltd. Vs Labour Court, Bangalore and Others
Karnataka High Court · (1967) 15 FLR 385 : (1967) ILR (Kar) 525 : (1967) 2 LLJ 134 : (1967) 1 MysLJ 112
Industrial Disputes Act, 1947 — Section 25 F (2), 33 C (1), 33 C (2)
High Courts16 Nov 1966
B.B. Astekar Vs Commissioner of Commercial Taxes, Mysore
Karnataka High Court · (1967) 1 MysLJ 276 : (1967) 19 STC 462
Mysore Sales Tax Act, 1957 — Section 21
High Courts15 Nov 1966
Gupta B.G. Vs State of Mysore
Karnataka High Court · (1968) 17 FLR 37 : (1967) 2 LLJ 137 : (1967) 1 MysLJ 208
High Courts14 Nov 1966
Albuquerque R.T.J. Vs District Judge, South Kanara and Another
Karnataka High Court · (1967) 14 FLR 91 : (1967) 2 LLJ 172 : (1967) 1 MysLJ 55
Factories Act, 1948 — Section 2 (m), 85, 85 (1)Payment of Wages Act, 1936 — Section 1 (15)
High Courts14 Nov 1966
R.T.J. Albuquerque Vs District Judge, South Kanara and Another
Karnataka High Court · AIR 1968 Kar 84
Factories Act, 1948 — Section 2 (m), 85, 85 (1)
High Courts14 Nov 1966
M.S. Shirahatti Vs Commercial Tax Officer, Haveri and Others
Karnataka High Court · (1967) 1 MysLJ 218 : (1967) 19 STC 306
Central Sales Tax Act, 1956 — Section 8, 8 (1)Mysore Sales Tax Act, 1957 — Section 20 (5)
High Courts09 Nov 1966
Ramachandra Srinivas Kulkarni and Others Vs Ramakrishna Krishna Kulkarni and Others
Karnataka High Court · AIR 1968 Kar 11 : (1967) 1 MysLJ 97
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts09 Nov 1966
Sri Rama Vs Superintendent of Police and Another
Karnataka High Court · (1967) 14 FLR 36 : (1967) 2 LLJ 142 : (1967) 1 MysLJ 12
Mysore Prohibition Act, 1948 — Section 76
High Courts09 Nov 1966
Rama Vs Superintendent of Police, Kolar and Another
Karnataka High Court · AIR 1967 Kar 220 : (1967) CriLJ 1543
Mysore Prohibition Act, 1948 — Section 76
High Courts07 Nov 1966
Mysore State Road Transport Corporation, Bangalore Vs Labour Court, Bangalore and Another
Karnataka High Court · (1967) 2 LLJ 132 : (1967) 1 MysLJ 78
Bangalore Road Transport Service Act — Section 8 (1)Industrial Disputes Act, 1947 — Section 33 C (2)
High Courts28 Oct 1966
Mandanna A.M. Vs Director of Medical Services
Karnataka High Court · (1967) 14 FLR 21 : (1967) 2 LLJ 149 : (1966) 2 MysLJ 705
Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 10 (4), 11 (4)
High Courts27 Oct 1966
The Town Panchayat Committee Vs Sikandar Sahib Hussain Saheb and Others
Karnataka High Court · AIR 1967 Kar 201 : (1967) 1 MysLJ 133
Mysore Panchayats Taxes and Fees Rules, 1960 — Rule 4, 4 (2), 5, 5 (2)Mysore Village Panchayats and Local Boards Act, 1959 — Section 2 (28), 73
High Courts14 Oct 1966
Employees'' State Insurance Corporation Vs Narayanaswami and Sons
Karnataka High Court · (1968) 2 LLJ 106
Employees State Insurance Act, 1948 — Section 2 (13), 2 (17) (i), 2 (9) (ii), 75 (2)
High Courts14 Oct 1966
The Employees'' State Insurance Corporation Vs B.M. Lakshmanamurthy
Karnataka High Court · AIR 1967 Kar 196 : (1967) 14 FLR 322 : (1967) 1 MysLJ 318
Employees State Insurance Act, 1948 — Section 2 (17) (i), 2 (9) (ii), 75 (2)
High Courts11 Oct 1966
M. Lingappa Vs Joint Registrar of Industrial Co-operatives Bangalore and Others
Karnataka High Court · (1967) 37 CompCas 392 : (1967) 1 MysLJ 109
High Courts10 Oct 1966
B.S. Ramiah Setty and Bros. Vs Commissioner of Income Tax, Bangalore
Karnataka High Court · (1967) 65 ITR 146 : (1967) 1 MysLJ 215
Income Tax Act, 1961 — Section 184 (7), 185 (1) (a), 256 (1), 297 (2) (b)
High Courts07 Oct 1966
K. Nanjundiah Setty and Others Vs Corporation of the City of Bangalore
Karnataka High Court · AIR 1968 Kar 38 : (1967) 1 MysLJ 87
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 179, 402
High Courts07 Oct 1966
R. Sannappa and Sons Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1967) 66 ITR 27 : (1967) 1 MysLJ 64
Income Tax Act, 1922 — Section 26 A, 66 (1)
High Courts06 Oct 1966
V.K. Kangan and Others Vs The State of Mysore and Others
Karnataka High Court · AIR 1967 Kar 133 : (1966) 2 MysLJ 739
Land Acquisition Act, 1894 — Section 5 A, 6, 9