High Courts18 Jul 1966
Channabasappa Nagappa Khot and Others Vs State of Mysore and Another
Karnataka High Court · (1969) 2 LLJ 441 : (1966) 2 MysLJ 333
Government of India Act, 1935 — Section 241 (2) (b)Mysore Civil Services Rules, 1958 — Rule 75
COURT ARCHIVE
Karnataka High Court judgments, 1966
169 judgments · page 5 of 9
High Courts12 Jul 1966
K.R. Yegneswaran Vs Director General Posts and Telegraphs, New Delhi and Another
Karnataka High Court · AIR 1967 Kar 235 : (1966) 2 MysLJ 347
Posts and Telegraphs Manual — Rule 272, 272A, 272A (ii)
High Courts07 Jul 1966
Siddappa Vs Patel Shivappa
Karnataka High Court · AIR 1967 Kar 248 : (1967) CriLJ 1671 : (1966) ILR (Kar) 1216 : (1966) 2 MysLJ 223
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Penal Code, 1860 (IPC) — Section 448
High Courts06 Jul 1966
Bharat Electronics Ltd., Bangalore Vs Aswathanarayan B.
Karnataka High Court · (1967) 2 LLJ 174
Industrial Disputes Act, 1947 — Section 33, 33 A
High Courts05 Jul 1966
The State of Mysore Vs Gayathri Trading Co. and Another
Karnataka High Court · (1966) 2 MysLJ 252 : (1966) 18 STC 349
Mysore Sales Tax Act, 1957 — Section 21 (2), 21 (2) (ii), 22, 32 (1)
High Courts05 Jul 1966
Andrews (P.) Vs District Educational Officer, Bangalore and Another
Karnataka High Court · (1967) 1 LLJ 380 : (1967) 1 LLJ 378 : (1966) 2 MysLJ 324
High Courts05 Jul 1966
Ranganathachar Agnihothri Vs State of Mysore and Others
Karnataka High Court · AIR 1967 Kar 53 : (1966) 2 MysLJ 208
Constitution of India, 1950 — Article 234, 309Mysore Munsifs (Recruitment) Rules, 1958 — Rule 12, 4, 4 (2)
High Courts05 Jul 1966
Ranganathachar Agnihotri Vs State of Mysore and Others
Karnataka High Court · (1966) ILR (Kar) 1197 : (1967) 1 LLJ 78
Constitution of India, 1950 — Article 134, 14, 16, 309Mysore Munsifs (Recruitment) Rules, 1958 — Rule 4, 4 (2)
High Courts28 Jun 1966
Naneppa Vs Divisional Commissioner, Bangalore Division and Another
Karnataka High Court · AIR 1967 Kar 238 : (1967) CriLJ 1666 : (1966) 2 MysLJ 305
Arms Act, 1959 — Section 17, 17 (3), 18
High Courts22 Jun 1966
Sree Ramakrishna Mining Company Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1967) 64 ITR 197
Contract Act, 1872 — Section 23Income Tax Act, 1922 — Section 26 A, 66 (1)
High Courts16 Jun 1966
Thirunarayanan (N.) Vs Director of Dairy Research and Others
Karnataka High Court · (1968) 1 LLJ 798 : (1966) 2 MysLJ 187
High Courts15 Jun 1966
B.T.R. Punja and Others Vs Commissioner of Agricultural Income Tax, Mysore and Another
Karnataka High Court · (1967) 63 ITR 442
Mysore Agricultural Income Tax Act, 1957 — Section 10 (1), 10 (1) (a), 29, 3 (3)
High Courts09 Jun 1966
Abdul Rahiman Sahib (T.) Vs State of Mysore and Others
Karnataka High Court · (1966) ILR (Kar) 1435 : (1967) 1 LLJ 61 : (1966) 2 MysLJ 19
Industrial Disputes Act, 1947 — Section 10 (1), 10 (1) (d)
High Courts07 Jun 1966
Venkataraman Annayya Hedge Vs Agricultural Income Tax Officer, Sirsi and Another
Karnataka High Court · (1967) 64 ITR 555 : (1966) 2 MysLJ 327
Mysore Agricultural Income Tax Act, 1957 — Section 2 (1) (e), 66, 67
High Courts03 Jun 1966
Hulekar and Sons Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1967) 63 ITR 130 : (1966) 2 MysLJ 500
Income Tax Act, 1961 — Section 28, 28 (3), 5 (7C), 66 (1)
High Courts03 Jun 1966
Commissioner of Income Tax, Mysore Vs Y.V. Sreenivasa Murthy
Karnataka High Court · (1967) 63 ITR 306 : (1966) 2 MysLJ 267
Income Tax Act, 1922 — Section 10 (2), 10 (2) (xi), 66 (1)
High Courts02 Jun 1966
Commissioner of Income Tax, Mysore Vs Sandur Manganese and Iron Ore (P.) Ltd.
Karnataka High Court · (1967) 63 ITR 120 : (1966) 2 MysLJ 114
Income Tax Act, 1922 — Section 10 (2) (xv), 66 (1)
High Courts02 Jun 1966
A.P. Ravi Vs The Mysore State Transport Appellate Tribunal, Bangalore and Others
Karnataka High Court · AIR 1967 Kar 140 : (1966) 1 MysLJ 762
Motor Vehicles Act, 1939 — Section 61
High Courts31 May 1966
Suranna (S.B.) Vs State of Mysore and Another
Karnataka High Court · (1967) 1 LLJ 652 : (1966) 2 MysLJ 372
Mysore Civil Services Rules, 1958 — Rule 18B, 42B, 50 (2)
High Courts31 May 1966
Commissioner of Income Tax, Mysore Vs Srimati Rama Bai
Karnataka High Court · (1967) 63 ITR 25 : (1966) 2 MysLJ 131
Income Tax Act, 1961 — Section 66 (1)