Muniswami (T.) Vs State of Mysore
Karnataka High Court · (1963) 2 LLJ 694
COURT ARCHIVE
135 judgments · page 5 of 7
Karnataka High Court · (1963) 2 LLJ 694
Karnataka High Court · AIR 1964 Kar 52 : (1964) CriLJ 413 : (1963) 2 MysLJ 39
Karnataka High Court · AIR 1964 Kar 250 : (1963) 2 MysLJ 1
Karnataka High Court · AIR 1964 Kar 211
Karnataka High Court · AIR 1964 Kar 185 : (1963) 2 MysLJ 137
Karnataka High Court · AIR 1964 Kar 67 : (1963) ILR (Kar) 788 : (1963) 2 MysLJ 122
Karnataka High Court · (1963) ILR (Kar) 561 : (1963) 14 STC 587
Karnataka High Court · AIR 1964 Kar 159 : (1963) 2 MysLJ 383
Karnataka High Court · (1964) 52 ITR 370
Karnataka High Court · (1964) 52 ITR 408
Karnataka High Court · (1964) 51 ITR 790
Karnataka High Court · AIR 1964 Kar 145
Karnataka High Court · (1965) CriLJ 159
Karnataka High Court · AIR 1964 Kar 124 : (1963) 2 MysLJ 75
Karnataka High Court · (1964) 15 STC 906
Karnataka High Court · AIR 1964 Kar 117 : (1963) ILR (Kar) 691 : (1963) 2 MysLJ 421
Karnataka High Court · AIR 1964 Kar 59 : (1963) 1 MysLJ 587
Karnataka High Court · (1964) 2 LLJ 446 : (1963) 2 MysLJ 357
Karnataka High Court · (1964) 53 ITR 604
Karnataka High Court · (1963) 03 KAR CK 0023