High Courts28 Aug 1963
Commissioner of Income Tax, Mysore Vs K. Doddabasappa
Karnataka High Court · (1964) 54 ITR 221(1)
Income Tax Act, 1961 — Section 13
COURT ARCHIVE
Karnataka High Court judgments, 1963
135 judgments · page 3 of 7
High Courts28 Aug 1963
S. Saroja Vs P.G. Emmanual
Karnataka High Court · AIR 1965 Kar 12 : (1964) 1 MysLJ 114
Divorce Act, 1869 — Section 10, 3, 3 (3)
High Courts27 Aug 1963
Commissioner of Income Tax, Mysore Vs K.N. Guruswamy
Karnataka High Court · (1964) 53 ITR 710
Income Tax Act, 1922 — Section 10 (2) (vii), 66 (1)
High Courts27 Aug 1963
Ismsil Sheriff Vs Nasarin
Karnataka High Court · (1964) CriLJ 458
Criminal Procedure Code, 1973 (CrPC) — Section 488, 488 (1)
High Courts22 Aug 1963
Gurunath V. Dhakappa Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1963) ILR (Kar) 940 : (1964) 53 ITR 757(1)
Income Tax Act, 1922 — Section 10 (4) (b), 16 (1) (b)Partnership Act, 1932 — Section 9
High Courts21 Aug 1963
Amco Batteries Ltd. Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1964) 54 ITR 267(1)
Income Tax Act, 1922 — Section 23 A, 23 A (2), 23 A (2) (iii), 66 (1)
High Courts20 Aug 1963
C. Lakshmiah Setty Vs Guruswamy Aradhya and Another
Karnataka High Court · AIR 1964 Kar 157 : (1963) 2 MysLJ 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63
High Courts20 Aug 1963
H. Veerabhadrappa Vs Commissioner of Commercial Taxes, Bangalore and Others
Karnataka High Court · (1963) 14 STC 919
Mysore Sales Tax Act, 1957 — Section 11, 5 (5), 6 (2)
High Courts19 Aug 1963
K.Y. Pilliah Vs Commissioner of Income Tax, Bangalore
Karnataka High Court · (1964) ILR (Kar) 103 : (1964) 53 ITR 705
Income Tax Act, 1922 — Section 18 A (3), 18 A (9) (b), 28 (1) (a), 66 (1)
High Courts13 Aug 1963
Akhter Begum Vs Hasna Begum and Others
Karnataka High Court · AIR 1964 Kar 216 : (1964) 1 MysLJ 128
Administration of Evacuee Property Act, 1950 — Section 28, 40, 46
High Courts13 Aug 1963
H.M. Mallikarjunappa Vs Agricultural Income Tax Officer, Chickmagalur and Another
Karnataka High Court · (1964) 52 ITR 778
Mysore Agricultural Income Tax Act, 1957 — Section 3, 3 (1)
High Courts13 Aug 1963
The State of Mysore Vs Saib Gunda and Others
Karnataka High Court · (1964) CriLJ 460
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 326Probation of Offenders Act, 1958 — Section 14, 4
High Courts09 Aug 1963
Muppanna Halappa Vs Channappa Halappa and Another
Karnataka High Court · AIR 1964 Kar 169 : (1963) 2 MysLJ 346
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18 (1), 151, 54Constitution of India, 1950 — Article 227
High Courts08 Aug 1963
Umamaheswar Cotton Ginning and Pressing Factory Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1964) 52 ITR 749
Income Tax Act, 1922 — Section 26 A, 66 (1)
High Courts07 Aug 1963
Vasudeva Rao (B.K.) Vs State of Mysore and Others
Karnataka High Court · (1963) 2 LLJ 717 : (1965) 2 MysLJ 382
Industrial Disputes Act, 1947 — Section 10 (1), 12 (5), 33
High Courts07 Aug 1963
C. Muttu Vs Bharath Match Works
Karnataka High Court · AIR 1964 Kar 293
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2), Order 22 Rule 4, 151
High Courts06 Aug 1963
Maneyapanda Madappa Vs Kuttanda Kariappa
Karnataka High Court · AIR 1964 Kar 80 : (1963) 2 MysLJ 364
Penal Code, 1860 (IPC) — Section 435
High Courts06 Aug 1963
Sarjerao Appasaheb Shitole Vs Wealth Tax Officer, A-Ward, Belgaum
Karnataka High Court · (1964) 52 ITR 372
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 55Wealth Tax Act, 1957 — Section 3
High Courts06 Aug 1963
Vardichand Ladaji Vs Achalaji Babutmal and Co. and Others
Karnataka High Court · AIR 1964 Kar 130 : (1963) 2 MysLJ 338
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43Limitation Act, 1908 — Section 19
High Courts31 Jul 1963
The Commissioner of Wealth Tax, Mysore, Bangalore Vs D.C. Basappa
Karnataka High Court · AIR 1964 Kar 204
Contract Act, 1872 — Section 25Wealth Tax Act, 1957 — Section 2 (m)