High Courts28 Jun 1963

Hanumappa Vs Kondappa

Karnataka High Court · AIR 1964 Kar 195 : (1964) CriLJ 319 : (1963) 2 MysLJ 3

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 145 (6), 146
High Courts28 Jun 1963

Keshavayya (V.) Vs State of Mysore

Karnataka High Court · (1965) 2 LLJ 588

Constitution of India, 1950 — Article 14, 226, 309, 311Mysore Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11, 11 (12), 11 (9)
High Courts12 Jun 1963

Shankarappa Vs Basamma

Karnataka High Court · AIR 1964 Kar 247 : (1964) 1 MysLJ 183

Hindu Marriage Act, 1955 — Section 11, 17, 9Specific Relief Act, 1963 — Section 54