High Courts22 Jun 1962
State of Mysore Vs Rajanna (M.J.)
Karnataka High Court · (1963) 2 LLJ 682 : (1963) 1 MysLJ 395
Penal Code, 1860 (IPC) — Section 161, 164, 165Prevention of Corruption Act, 1947 — Section 5 (1) (d), 5 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1962
161 judgments · page 6 of 9
High Courts20 Jun 1962
Gowli Buddanna Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1962) ILR (Kar) 500 : (1963) 50 ITR 467
Income Tax Act, 1922 — Section 3, 66 (1)
High Courts20 Jun 1962
Shivaraya Vs Siddamma and Another
Karnataka High Court · AIR 1963 Kar 127 : (1962) ILR (Kar) 497
Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32
High Courts15 Jun 1962
S. Brahmasuriah Vs Amba Bai alias Sundara Bai
Karnataka High Court · AIR 1964 Kar 4 : (1963) 1 MysLJ 238
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts14 Jun 1962
H.V.R. Athre Vs The Chief Secretary and Another
Karnataka High Court · AIR 1963 Kar 171
Civil Procedure Code, 1908 (CPC) — Section 87 BConstitution of India, 1950 — Article 14, 361 (4), 362
High Courts14 Jun 1962
Lakkajee Dolaji and Co. Vs Mahamod Gous Karimsaheb Ainapuri and Others
Karnataka High Court · AIR 1963 Kar 16 : (1962) ILR (Kar) 451
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Jun 1962
Govind alias Manjanath Phondu Naik Vs Krishna Madhav Shanbhag Baleri and Others
Karnataka High Court · AIR 1963 Kar 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 68
High Courts11 Jun 1962
Virappa Mallappa Lali Vs K.S. Deshpande
Karnataka High Court · AIR 1963 Kar 173 : AIR 1962 Kar 173 : (1962) ILR (Kar) 445
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3, Order 40 Rule 4
High Courts19 Apr 1962
S. Shankar Alva Vs S. Ramayya Naik
Karnataka High Court · AIR 1964 Kar 16 : (1963) 1 MysLJ 360
Limitation Act, 1963 — Section 120, 89
High Courts12 Apr 1962
Codialabail Press Vs Monappa (K.)
Karnataka High Court · AIR 1963 Kar 128 : (1963) 1 LLJ 638
Industrial Disputes Act, 1947 — Section 2 (oo), 25 FPayment of Wages Act, 1936 — Section 15, 17
High Courts11 Apr 1962
Bombay State Road Transport Corporation and Another Vs Narayan Pandurang Kamath
Karnataka High Court · AIR 1963 Kar 161
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Road Transport Corporations Act, 1950 — Section 34, 47 A
High Courts06 Apr 1962
M. Thippeswamy Setty Vs The Town Municipal Council
Karnataka High Court · AIR 1963 Kar 17 : AIR 1962 Kar 17
Mysore Town Municipalities Act, 1951 — Section 2 (b)Mysore Town Municipalities Regulation, 1933 — Regulation 61, 62
High Courts02 Apr 1962
Panduranga Bommiah Vernekar and Another Vs Collector of Central Excise, Bangalore
Karnataka High Court · AIR 1962 Kar 260
Sea Customs Act, 1878 — Section 167 (8), 178 A
High Courts30 Mar 1962
Cotacadu and Jeynacadu Estates Vs Commissioner of Agricultural Income Tax, Mysore
Karnataka High Court · (1963) 47 ITR 958
Mysore Agricultural Income Tax Act, 1957 — Section 3 (1), 37States Reorganisation Act, 1956 — Section 119
High Courts29 Mar 1962
G.M. Gopalkrishna Vs Wealth Tax Officer, Mysore
Karnataka High Court · (1964) 51 ITR 575
Coffee Act, 1942 — Section 25 (1), 25 (6), 34Wealth Tax Act, 1957 — Section 5 (1) (v), 5 (1) (vi)
High Courts28 Mar 1962
K. Ramakrishanappa Vs Agriculture Income Tax Officer, Chickmagalur
Karnataka High Court · AIR 1963 Kar 186 : AIR 1962 Kar 186 : (1963) 47 ITR 884
Constitution of India, 1950 — Article 19 (1) (g), 226Mysore Agricultural Income Tax Act, 1957 — Section 36 (1), 64 (1), 64 (5)
High Courts28 Mar 1962
Smt. Ila Devi N. Shroff Vs The Management of Desai Valdhand Vashram, Gujarathi School
Karnataka High Court · AIR 1963 Kar 18 : (1963) 1 MysLJ 356
High Courts26 Mar 1962
Gowli Buddanna Vs Income Tax Officer, Raichur
Karnataka High Court · (1963) 49 ITR 762
Income Tax Act, 1922 — Section 35
High Courts25 Mar 1962
P.R. Gopalakrishna Banninathaya Vs Commissioner of Agricultural Income Tax, Mysore and Others
Karnataka High Court · (1963) 50 ITR 449
High Courts23 Mar 1962
P. Narayanappa Vs The State of Mysore
Karnataka High Court · (1962) 13 STC 993
Mysore Sales Tax Act, 1948 — Section 12, 12 (2) (b)Mysore Sales Tax Rules, 1948 — Rule 12, 13, 15 (3)