High Courts02 Jan 1962
Reference under Section 438 Cr. PC in Venkavva Vs Chennappa Mahalingappa Teli
Karnataka High Court · AIR 1962 Kar 26 : (1961) ILR (Kar) 198
Criminal Procedure Code, 1973 (CrPC) — Section 488
COURT ARCHIVE
Karnataka High Court judgments, 1962
161 judgments · page 9 of 9