High Courts10 Aug 1962
Naranappa Vs Puttamma
Karnataka High Court · AIR 1963 Kar 174 : (1963) CriLJ 787 : (1962) ILR (Kar) 680
Criminal Procedure Code, 1898 (CrPC) — Section 355, 488, 488 (1), 488 (6)
COURT ARCHIVE
Karnataka High Court judgments, 1962
161 judgments · page 4 of 9
High Courts09 Aug 1962
C. Govindaswamy Vs State of Mysore
Karnataka High Court · (1963) 14 STC 65
Mysore Sales Tax Act, 1957 — Section 22 (4), 23 (1)
High Courts09 Aug 1962
Industrial and General Engineering Company Vs Their Workmen and Another
Karnataka High Court · (1964) 2 LLJ 438
Industrial Disputes Act, 1947 — Section 10, 25 F, 25 FFF, 25 FFF (1)
High Courts09 Aug 1962
J.N.A. Hobbs Vs Deputy Commissioner of Agricultural Income Tax, Coorg.
Karnataka High Court · (1962) ILR (Kar) 919 : (1963) 49 ITR 811
Mysore Agricultural Income Tax Act, 1957 — Section 10, 24, 55 (2)
High Courts09 Aug 1962
Krishna Rao L. Balekai Vs Third Wealth Tax Officer, City Circle I, Bangalore
Karnataka High Court · (1962) ILR (Kar) 926 : (1963) 48 ITR 472
Mysore Land Revenue Code, 1888 — Section 63
High Courts09 Aug 1962Dismissed
Sri Krishna Rao L. Balekai Vs Third Wealth Tax Officer
Karnataka High Court · AIR 1962 Kar 50
High Courts08 Aug 1962
K.V. Adinarayana Setty Vs Income Tax Officer, Tumkur Circle and Another
Karnataka High Court · (1964) 52 ITR 987
Income Tax Act, 1922 — Section 14 (2) (aa), 25 (5) (a), 3
High Courts08 Aug 1962
Rickabchand Chimnaji Vs Second Income Tax Officer, City Circle, Bangalore and Others
Karnataka High Court · (1964) 52 ITR 141
Income Tax Act, 1922 — Section 26 A
High Courts08 Aug 1962
Sherule Fazle and Co. Vs Commercial Tax Officer, Additional Circle, South Kanara, Mangalore and Another
Karnataka High Court · (1962) ILR (Kar) 824 : (1963) 14 STC 4
Constitution of India, 1950 — Article 226Mysore Sales Tax Act, 1957 — Section 3 (b) (i), 3 (b) (i), 3 (b) (iii)
High Courts08 Aug 1962
Ethel Rodrigues Vs Assistant Controller of Estate Duty, Estate Duty-cum-Income Tax Circle, Mangalore
Karnataka High Court · (1962) ILR (Kar) 671 : (1963) 49 ITR 128
Estate Duty Act, 1953 — Section 41, 59, 61
High Courts08 Aug 1962
Ethel Rodrigues Vs Asst. Controller of Estate Duty, Estate Duty cum-Income Tax Circle, Mangalore
Karnataka High Court · AIR 1964 Kar 202
Estate Duty Act, 1953 — Section 50, 61Income Tax Act, 1961 — Section 35, 35 (1)
High Courts07 Aug 1962
S. Sadashiva Sastry Vs Addl. Income Tax Officer, Shimoga Circle and Others
Karnataka High Court · (1963) 50 ITR 391
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23 (4), 34, 34 (I) (a)
High Courts07 Aug 1962
Mysore Vegetable Oil Products Ltd. Vs Their Workmen and Another
Karnataka High Court · (1965) 2 LLJ 8
Industrial Disputes Act, 1947 — Section 10 (1), 19 (2)
High Courts06 Aug 1962
D.S. Rajalakshmamma Vs Assistant Controller of Estate Duty, Income Tax-cum-estate Duty Circle, Bangalore
Karnataka High Court · (1963) 49 ITR 134
Estate Duty Act, 1953 — Section 61
High Courts06 Aug 1962
Maruti Yeshwant Jadhav Vs Agricultural Income Tax Officer, Belgaum
Karnataka High Court · (1964) 51 ITR 334
Mysore Agricultural Income Tax Act, 1957 — Section 18, 18 (2), 18 (3), 19 (4)
High Courts06 Aug 1962
Venkatamma Vs First Income Tax Officer, City Circle-II, Bangalore and Another
Karnataka High Court · (1962) ILR (Kar) 820 : (1964) 51 ITR 336
Income Tax Act, 1961 — Section 22 (3), 28 (1) (c), 34
High Courts06 Aug 1962
Channappa Kori and Brothers Vs Commercial Tax Officer, Dharwar District I, Hubli and Another
Karnataka High Court · (1962) ILR (Kar) 667 : (1962) 13 STC 943
Mysore Sales Tax Act, 1957 — Section 40 (1), 40 (2) (b)
High Courts02 Aug 1962
J.M. Andrews Vs Radio Engineerng Co.
Karnataka High Court · AIR 1963 Kar 113 : (1963) 1 MysLJ 381
Limitation Act, 1908 — Section 110Mysore House Rent and Accommodation Control Act, 1951 — Section 6 (2)
High Courts01 Aug 1962
Commonwealth Trust Ltd., Calicut Vs Labour Court, Hubli and Others
Karnataka High Court · (1963) 1 LLJ 516
Industrial Disputes Act, 1947 — Section 10 (4), 33
High Courts01 Aug 1962
N. Shivanna Vs J.B. Thimmlah
Karnataka High Court · AIR 1964 Kar 56 : (1963) 2 MysLJ 263
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17