Tribunals and Commissions28 Sept 2026Partly Allowed
Suresh Kumar Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5614
Income Tax Act 1961-Section 143(3), 127, 143(2), 68, 115BBE, 115BE, 133A, 142(1), 115BEE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,642 judgments · page 6 of 333
Tribunals and Commissions28 Sept 2026Partly Allowed
Kanta Devi Jalan Legal Heir Of Late Ved Prakash Agarwal Vs Ward 43(8) Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5564
Income Tax Act, 1961-Section 143(3), 147, 133(6), 68, 69CVAT Act
Tribunals and Commissions28 Sept 2026Allowed
Tanish Agriscience Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5563
Income Tax Act, 1961-Section 139(1), 142(1), 143(2), 143(3), 44AB, 68, 69
Tribunals and Commissions28 Sept 2026Dismissed
DCIT Vs Artline Finance Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5562
Income Tax Act-Section 147, 148, 143(3), 139, 143(2), 142(1), 153A, 127, 153(2)
Tribunals and Commissions28 Sept 2026Partly Allowed
Late Bhoodev Singh Through Legal Heir Smt. Bimala Devi (Wife) Vs Assessing Unit I, Income Tax Department, NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5559
Income Tax Act, 1961-Section 271(1)(c), 139, 148, 159(1) to 6
Tribunals and Commissions28 Sept 2026
Dy. Commissioner Of Income Tax, Central Circle-3 Vs Gaadi WebPrivate Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5655
Income Tax Act, 1961-Section 143(3), 37, Explanation 1 to Section 37, 143(1), 133A
Tribunals and Commissions28 Sept 2026
Income Tax Officer Vs Super King Investments Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5651
Income Tax Act, 1961-Section 250, 147, 144B, 151, 69A, 115BBE, 148, 143(2), 143(3), 68, 271(1)(c), 234A/B
Tribunals and Commissions28 Sept 2026Allowed
Azure Power Uranus Private Limited Vs DCIT, Circle 1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5929
Income Tax Act, 1961-Section 143(3), 144C(3), 144B, 263, Explanation 2(a) and 2(b) to Section 263, 270A, 92CA(3), 260A, 271(1)(c), Explanation 5A, 139(4), 132, 153A, 271A, 271B
Tribunals and Commissions28 Sept 2026
Sarfaraz Ahmed Vs Ayakar Bhawan
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5928
Tribunals and Commissions28 Sept 2026Dismissed
DCIT Vs Rajyog Buildtech Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5924
Income-tax Act-Section 153A, 153C, 132, 139(1), 143(1), 143(2), 143(3), 68, 69A
Tribunals and Commissions28 Sept 2026Allowed
Bestone Industries Private Limited Vs ITO New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5923
Income-tax Act, 1961-Section 142(1), 143(3)
Tribunals and Commissions28 Sept 2026Allowed
Kanika Satyanand Vs ITO, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5920
Income-tax Act, 1961-Section 154, 199, 143(1), 194LBB
Tribunals and Commissions25 Sept 2026Allowed
Asa Ram Vs Income Tax Officer, Ward-1
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5462
Income-tax Act, 1961-Section 154, 10(10B), 10(10C), 143(1), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F(b)
Tribunals and Commissions25 Sept 2026Allowed
Sardar Manmohan Singh Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5459
Income Tax Act, 1961-Section 11, 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AA, 12AB, 12AB(1)(b)(ii), 12AB(4), Explanation (g) to Section 12AB(4), 60 to 63, 80G, 80G(5), 115TDIncome Tax Act, 2025-Section 332, 332(2)Maharashtra Public Trust Act, 1950 (MPTA)-Section 22(3A), 22(3B), 55
Tribunals and Commissions25 Sept 2026
Harvender Kumar Miglani Vs I.T.O. ITO Ward 3(3)(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5458
Income Tax Act, 1961-Section 143(1), 10(10AA), 10(10AA)(ii)Constitution of India-Article 12, 226
Tribunals and Commissions25 Sept 2026Allowed
Dharam Pal Vs The Income Tax Officer, Ward 1(1), Faridabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5644
Income-tax Act, 1961-Section 143(3), 144, 147, 148, 148A(d), 150(1), 150(2), 151, 151(1), 151(2), 151(3), 153, 271(1)(c)Act 13 of 2001Finance Act, 2008
Tribunals and Commissions25 Sept 2026Allowed
Suman Technomech Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5642
Income Tax Act, 1961-Section 250, 153A, 153C, 153C(1)(b), 68, 153BD, 158BC, 158BD
Tribunals and Commissions25 Sept 2026
Assistant Commissioner Of Income Tax Circle-52(1), New Delhi Vs Monica Kumar
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5640
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions25 Sept 2026
Praveen Kumar Gupta Vs DCIT, Central Circle-16 Ara Centre, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5639
Income Tax Act, 1961-Section 250, 143(3), 132, 127, 143(2), 148, Explanation 2 to Section 148, Explanation 2(i) to Section 148, 69C, 147, 143, 139, 142(1), 133A, 133A(2A), 132A, 148B, Explanation 2(iv) to Section 148, 153A
Tribunals and Commissions25 Sept 2026Allowed
Umeed For Animals Foundation Vs CIT(Exemptions) Chandigarh
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5632
Income Tax Act, 1961-Section 80G(5), 80G, 12A, 119, 10, 35Taxation of Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2024