Tribunals and Commissions25 Sept 2026
Assistant Commissioner Of Income Tax Circle-52(1), New Delhi Vs Monica Kumar
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5631
Income Tax Act, 1961-Section 147, 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,642 judgments · page 7 of 333
Tribunals and Commissions25 Sept 2026Dismissed
Deputy Commissioner Of Income Tax Vs Jairolia Gems & Jewellery Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5629
Income Tax Act, 1961-Section 69A, 90, 90A, 119, 131, 132, 132A, 133A, 135A, 139, 142(1), 142(3), 143, 143(2), 143(3), 145(3), 147, 148, 148A, 148B, 1488, 149, 151, 153A, 153CFinance Act, 2021Finance Act, 2022
Tribunals and Commissions25 Sept 2026Dismissed
Income Tax Officer, Ward-60(4), Delhi Vs Mohammad Naeem
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5627
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 147Income-tax Rules, 1962-Rule 46A, 46A(1)
Tribunals and Commissions25 Sept 2026Allowed
Rotary Noida Research And Social Welfare Trust Vs The Assessing Officer Range 257 Exemption Circle, Ghaziabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5625
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 12AA, 13(3)Indian Penal Code-Section 420, 466, 468, 406Uttar Pradesh Society Registration Act, 1860
Tribunals and Commissions25 Sept 2026Allowed
SPJ Cargo Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5623
Income Tax Act, 1961-Section 250, 143(3), 144B, Proviso 2 to Section 37
Tribunals and Commissions25 Sept 2026Dismissed
DCIT Vs Deepak Chopra
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5622
Income Tax Act, 1961-Section 153A, 143(3), 68, 132(1), 153C
Tribunals and Commissions25 Sept 2026Allowed
Oxonian India Foundation Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5621
Income-tax Act, 1961-Section 2(15), 11, 11(1), 11(1)(c), 12, 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12A(4), 12AA, 12AB, 12AB(1)(ac)(ii), 12AB(4), 13, 13(1)(c), 80G, 119(2)(b), 143(3), 60 to 63Companies Act, 2013-Section 8
Tribunals and Commissions25 Sept 2026
Shiv Cotex India Private Limited Vs DCIT CC Karnal, Haryana
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5620
Income Tax Act, 1961-Section 250, 143(3), 153A(1)(b), 132, 139(1), 153A
Tribunals and Commissions25 Sept 2026Allowed
Shree Shree 108 Baba Hemadass Gaoshala Samiti Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5619
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 12A(1)(ac)(ii), 80G(5)(ii), 12A
Tribunals and Commissions25 Sept 2026Dismissed
Income Tax Officer, Ward-60(4), Delhi Vs Mohammad Naeem
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5617
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 147Income-tax Rules, 1962-Rule 46A, 46A(1)
Tribunals and Commissions25 Sept 2026Allowed
Urvara Agro Private Limited Vs Income Tax Officer, Ward 27(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5615
Income Tax Act, 1961-Section 69B, 133(6), 139, 144B, 147, 148, 148A(b), 148A(d)
Tribunals and Commissions25 Sept 2026Partly Allowed
Income Tax Officer Vs Alpha Infrasolution Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5613
Income Tax Act, 1961-Section 250, 147, 143(3), 68, 148, 133(6), 250(4)
Tribunals and Commissions25 Sept 2026Allowed
Venelce Electromechan Industries Pvt. Ltd. Vs ACIT, Central Circle-32 - New Delhi-, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5567
Income Tax Act, 1961-Section 147, 144, 148, 149(1)(b), 69
Tribunals and Commissions25 Sept 2026Allowed
M/s. Monnet Ispat & Energy Ltd. Vs The Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5566
Income Tax Act, 1961-Section 143(1), 143(3), 132(4), 132(4A), 292CInsolvency and Bankruptcy Code, 2016-Section 14
Tribunals and Commissions25 Sept 2026Dismissed
DCIT, Central Circle 32 Vs M/s. Constructo Cast Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5561
Income-tax Act, 1961-Section 132, 148, 143(2), 142(1), 147, 36(1)(iii), 69C, 68
Tribunals and Commissions25 Sept 2026Allowed
M/s. Ravi Buildtech (P) Ltd. Vs. DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5560
Income Tax Act, 1961-Section 250(6), 153C, 132, 127, 143(2), 68, 115BBE, 234A, 234B, 234C, 234D, 148, 153C(1), 153C(3), 143(3)Evidence Act, 1872-Section 65B
Tribunals and Commissions25 Sept 2026
Saurabh Sirohi Vs ACIT, Circle 3 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5558
Income Tax Act, 1961-Section 234B, 234C, 90, 90A, 143(1), 139(1), 154, 91, 80AC, 80-IA(7), 10A(5), 10B(5)Income Tax Rules, 1962-Rule 128, 128(8), 128(9)
Tribunals and Commissions25 Sept 2026Allowed
Som Hari Infrastructure Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5553
Income Tax Act, 1961-Section 250, 147, 143(3), 132, 139(1), 153A, 148, 68, 147 to 151A, 148A, 148A(a), 148A(b), 148A(d), 149, 151Finance Act, 2021TOLA-Section 2, 3, 3(1)
Tribunals and Commissions25 Sept 2026Allowed
Subhash Chand Gulati Vs ITO, Ward 63 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5552
Income-tax Act, 1961-Section 154, 246A, 143(1)
Tribunals and Commissions25 Sept 2026
Dhanesh Kumar Sharma Vs ITO Ward 2(3)(4)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5587
Income Tax Act, 1961-Section 147, 144BIncome Tax Appellate Tribunal Rules-Rule 29