Tribunals and Commissions30 Jul 2019Dismissed
Sad Bhawna Trust Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0171
Income Tax Act, 1961 — Section 132, 142(1), 153C, 271(1)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,733 judgments · page 522 of 537
Tribunals and Commissions30 Jul 2019 Allowed
Nissin Brake India P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0170
Income Tax Act, 1961 — Section 92CA(1)
Tribunals and Commissions29 Jul 2019Partly Allowed
Asstt. Commissioner Of Income Tax And Others Vs Sanjay Kumar And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0147
Income Tax Act, 1961 — Section 68, 69C, 143(2), 143(3)Income Tax Rules, 1962 — Rule 46A(4)
Tribunals and Commissions29 Jul 2019 Allowed
M/s. Adidas India Marketing (P.) Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0146
Income Tax Act, 1961 — Section 5, 5 (1), 5(1)(a), 5(1)(b), 5(1)(c), 5(1 )(i), 6(6), 9(1), 9(1)(i), 92, 92B, 92B(1), 92C, 92CA(3), 92F(v), 133A, 143(2), 143(3), 144C, 234B, 234CGeneral Insurance Business (Nationalisation) Act, 1972 — Section 25
Tribunals and Commissions29 Jul 2019Dismissed
Income Tax Officer Vs M/s. Aggregate Finance & Investment Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0145
Income Tax Act, 1961 — Section 144, 147, 271(1) (c)
Tribunals and Commissions29 Jul 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s Citi Financial Consumer Finance India Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0144
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(l)(iii), 37, 37(1), 38, 39, 40, 41, 42, 43, 44AB, 56, 143(3)Companies Act 2013 — Section 78
Tribunals and Commissions29 Jul 2019Dismissed
DCIT Vs M/s Unitech Reality Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0143
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions29 Jul 2019Dismissed
Income Tax Officer (E) Vs M/s Tarun Bal Shiksha Samiti
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0142
Income Tax Act, 1961 — Section 133(6), 143(3), 260A, 263
Tribunals and Commissions29 Jul 2019Dismissed
DCIT Vs M/s ASF Infrastructure Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0141
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions29 Jul 2019 Allowed
Lalla Ram Maurya Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0140
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131
Tribunals and Commissions26 Jul 2019Partly Allowed
Sugam Vanijya Holding P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0099
Income Tax Act, 1961 — Section 3, 4, 14, 36(i)(iii), 37, 56, 57, 143(3), 144C(13), 156, 271(1)(c)Companies Act, 1956 — Section 208, 208(1)(b), 208(2), 208(3), 208(4), 208(5), 208(6), 208(7)
Tribunals and Commissions26 Jul 2019Partly Allowed
M/s NIIT Limited Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0098
Income Tax Act, 1961 — Section 32, 37(1), 142(1), 143(1), 143(2), 234A, 234B, 234C
Tribunals and Commissions26 Jul 2019Dismissed
Reju Daniel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0097
Tribunals and Commissions26 Jul 2019Partly Allowed
Tarun Goyal Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0075
Income Tax Act, 1961 — Section 68
Tribunals and Commissions25 Jul 2019Partly Allowed
Deepti Agarwal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0096
Income Tax Act, 1961 — Section 36(1)(iii), 68, 143(3), 153A
Tribunals and Commissions25 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s The Printer House Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions25 Jul 2019 Allowed
Himgiri Infraconstruction Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0094
Income Tax Act, 1961 — Section 144, 250(6)
Tribunals and Commissions25 Jul 2019 Allowed
ACIT And Other Vs Swarovski India Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0093
Income Tax Act, 1961 — Section 92CA(1), 143(3), 144CIncome Tax Rules, 1962 — Rule 10B(1)(e)
Tribunals and Commissions25 Jul 2019 Allowed
Sanjay Kumar Jain Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0074
Income Tax Act, 1961 — Section 44D, 44E, 124(3)(b), 131, 133(6), 143(3), 147, 148, 151, 153A
Tribunals and Commissions24 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. Sahara India Medical Institute Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0073