Tribunals and Commissions01 Aug 2019 Allowed
Ethnic Overseas (P) Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0089
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 148, 271(1)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,733 judgments · page 521 of 537
Tribunals and Commissions01 Aug 2019 Allowed
M/s. Krishi Utpadan Mandi Samiti, Dataganj, Badaun And Others Vs ITO And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0088
Tribunals and Commissions01 Aug 2019 Allowed
Mitesh Pravin Vador Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0087
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions01 Aug 2019Dismissed
Naveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0086
Income Tax Act, 1961 — Section 144, 147, 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions01 Aug 2019Dismissed
Anil Chaudhary Vs Assessig Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0085
Income Tax Act, 1961 — Section 143(3), 254, 271(1)(c)
Tribunals and Commissions01 Aug 2019 Allowed
Ashok Kumar Tyagi Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0084
Income Tax Act, 1961 — Section 69, 143(1), 143(2), 147, 148
Tribunals and Commissions01 Aug 2019Dismissed
Pushpanjali Hospitality Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0083
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions01 Aug 2019 Allowed
Lalit Kumar Sahni Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0082
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions01 Aug 2019 Allowed
Sushil Kumar Jindal Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0081
Income Tax Act, 1961 — Section 10(38), 68, 133(6)
Tribunals and Commissions01 Aug 2019 Allowed
Ramesh Chand Prop Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 44AB, 69B, 133(6)
Tribunals and Commissions31 Jul 2019Dismissed
Sanatan Dharam Shiksha Sammittee Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0180
Income Tax Act, 1961 — Section 11(5), 12A, 12AA, 44AB
Tribunals and Commissions31 Jul 2019Allowed
BTR Packaging Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0179
Income Tax Act, 1961 — Section 92CA
Tribunals and Commissions31 Jul 2019Dismissed
Shobha Sardana Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0178
Income Tax Act, 1961 — Section 132, 133A, 132(1), 132(4), 143(3), 271AAA, 271AAA(1), 271AAA(2), 271AAA(2)(i)
Tribunals and Commissions31 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Trading Engineers (International) Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0177
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions31 Jul 2019Dismissed
Income Tax Officer And Others Vs Meena Valecha And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0176
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions31 Jul 2019 Allowed
Deputy Commissioner Of Income Tax Vs M/s Convergys Customer Management Group Inc
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0175
Income Tax Act, 1961 — Section 90, 93, 143Income Tax Rules, 1962 — Rule 44H, 44H(4)(ii)
Tribunals and Commissions31 Jul 2019 Allowed
M/s D.E. Shaw India Advisory Services Private Limited Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0174
Income Tax Act, 1961 — Section 143(3), 144C(5)
Tribunals and Commissions31 Jul 2019Dismissed
ACIT And Others Vs M/s. Amtek Crank Shaft Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0102
Insolvency And Bankruptcy Code, 2016 — Section 7, 14
Tribunals and Commissions30 Jul 2019 Allowed
Career Launcher Education And Others Vs ITO(E) And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0173
Income Tax Act, 1961 — Section 2(15), 10(23C), 11, 11(1), 12, 12A, 12AA, 12AA(1), 12AA(3), 12AA(4), 13, 13(1), 13(1)(c), 13 (2), 13(3), 13(3)(c), 80G, 80G(5), 115TD(3), 201, 1112
Tribunals and Commissions30 Jul 2019Dismissed
ACIT Vs M/s Bharti Airtel Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0172
Income Tax Act, 1961 — Section 143(3), 144C(13), 263