Tribunals and Commissions13 Apr 2017Dismissed
Software Technology Parks Of India Vs ACIT
Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,733 judgments · page 537 of 537
Tribunals and Commissions27 Feb 2017Dismissed
Kaling Offset Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19
Tribunals and Commissions09 Mar 20161961-Section 6
M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876
Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D
Tribunals and Commissions17 Jun 2015Allowed
M/s. ONS Creations Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions16 Jun 2015Dismissed/ Allowed
M/S PVP Ventures Ltd And Others Vs Deputy Commissioner Of Income Tax, And Others
Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692
Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171
Tribunals and Commissions22 Jan 2015Appeal Allowed
Chain Roop Baid vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0001
Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 132, Section 132,
Tribunals and Commissions21 Jan 2015Appeal Allowed
BP India Services (P.) Ltd. vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0002
Income Tax Act, 1961, Section 133(6), Section 133(6), Section 133(6), Section 133(6), Section 143(3), Sectio
Tribunals and Commissions31 Oct 2014Party Allowed
Avalon Technologies (P.) Ltd. vs Assistant Commissioner of Income-tax
Income Tax Appellate Tribunal · (2014) 10 ITAT CK 0001
Tribunals and Commissions11 Mar 2014Dismissed
Rasandik Engineers Industries India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2014) 03 ITAT CK 0001
Tribunals and Commissions17 May 2013Appeal allowed
Dorling Kindersley India (P.) Ltd vs Income-tax Officer
Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0001
Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 143(2), Section 143(2)
Tribunals and Commissions10 May 2013Appeal dismissed
Deputy Commissioner of Income-tax vs Gujarat Narmada Valley Fertilizers Co. Ltd
Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0002
Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 250, Section 2
Tribunals and Commissions20 Oct 2010Dismissed
Acit (Tds) 1(1) Vs Accenture services P ltd
Income Tax Appellate Tribunal · (2010) 10 ITAT CK 3761
Income Tax Rules, 1962-Rule 5Income Tax Act, 1961-Section 28, 29, 30, 31, 32, 32A, 33, 34, 35, 36, 37, 38, 39, 40, 41, 133, 194, 194C, 194I, 197I, 201(1), 201(1A)Motor Vehicles Act, 1988-Section 32
Tribunals and Commissions27 Sept 1983Appeal dismissed
Ghanshyambhai Bachubhai Wadiwala vs Wealth-Tax Officer
Income Tax Appellate Tribunal · (1983) 09 ITAT CK 0001