COURT ARCHIVE

Income Tax Appellate Tribunal judgments

10,733 judgments · page 535 of 537

Tribunals and Commissions02 May 2019Dismissed

Tidewater Marine International Inc Vs DCIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0028

Income Tax Act, 1961 — Section 5, 9, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 43, 43A, 44BB, 44BB(2), 44DA, 143(3), 144C(1), 144C(3)(b)
Tribunals and Commissions01 May 2019Dismissed

Parvez Vs ACIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0020

Income Tax Act, 1961 — Section 144, 147, 154
Tribunals and Commissions01 May 2019 Allowed

Hemlata Jain Vs ACIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0017

Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions10 Dec 2018Allowed

Vinod Soni Vs I.T.O, Tds-Ward, Faridabad

Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0004

Income-tax Act, 1961 — Section 201, 201(1), 201(1A), 201(1A)(i), 133(6), 194LA, 194IA, 194IA(1), 194IA(2), 194LIncome Tax Rules, 1962 — Rule 30(2)
Tribunals and Commissions26 Nov 2018Allowed

Anubhav Jain Vs I.T.O

Income Tax Appellate Tribunal · (2018) 11 ITAT CK 0002

Income-tax Act, 1961 — 10(38), 142(1), 143(2), 143(3)