Tribunals and Commissions07 Aug 2019Dismissed
DCIT And Othesr Vs Bombardier Transportation India Pvt. Ltd. And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0116
Income Tax Act, 1961 — Section 92CA(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,733 judgments · page 519 of 537
Tribunals and Commissions07 Aug 2019Partly Allowed
M/s. Hind Air Star Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0115
Income Tax Act, 1961 — Section 40A(iii), 40A(3), 143(3), 271(1)(, 274
Tribunals and Commissions07 Aug 2019Partly Allowed
Forever New Apparels Pvt.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0114
Income Tax Act, 1961 — Section 32(1), 142(1), 143(2), 143(3)
Tribunals and Commissions07 Aug 2019Dismissed
DCIT Vs M/s. Ansal Urban Condominium Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0014
Income Tax Act, 1961 — Section 139(5)
Tribunals and Commissions06 Aug 2019Dismissed
ACIT Vs M/s Maharani Enterprises
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0162
Income Tax Act, 1961 — Section 5(2)(b), 9(2), 9(l)(vii), 40(a)(i), 40(a)(ia), 195
Tribunals and Commissions06 Aug 2019 Allowed
Anil Aneja Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0013
Income Tax Act, 1961 — Section 54, 54EC, 154, 250
Tribunals and Commissions06 Aug 2019 Allowed
Radhey Technologies Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0012
Income Tax Act, 1961 — Section 153C, 271(1)(c)
Tribunals and Commissions06 Aug 2019 Allowed
Kamla Rani Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0011
Income Tax Act, 1961 — Section 45
Tribunals and Commissions06 Aug 2019 Allowed
Karuna Garg And Others Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0010
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 131, 142, 142(2)Income Tax Rules, 1962 — Rule 18(6)
Tribunals and Commissions05 Aug 2019 Allowed
Dr. Nusrat Banka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0112
Income Tax Act, 1961 — Section 44ADA, 142(1), 143(2), 144, 147, 148, 271B, 271F, 271(1)(c)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs M/s. Sahara India Commercial Corporation
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 142(2A), 143(3), 153A, 153C
Tribunals and Commissions05 Aug 2019 Allowed
Jitender Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0008
Income Tax Act, 1961 — Section 64(1), 68, 80C, 143(2)
Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs Ashish Dhawan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0007
Income Tax Act, 1961 — Section 74
Tribunals and Commissions05 Aug 2019Dismissed
DCIT Vs Angoori Devi
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0006
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 15(6), 70, 71, 72, 72(1), 73, 73(2), 74, 74(3)(1), 74AA(3), 80
Tribunals and Commissions05 Aug 2019 Allowed
Salika Bali Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 69C, 142(1), 143(2), 147, 148
Tribunals and Commissions02 Aug 2019Dismissed
ACIT Vs M/s Indo European Bareweries Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0111
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions02 Aug 2019Partly Allowed
M/s. Sri Raghunathji And Sons Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0110
Income Tax Act, 1961 — Section 145
Tribunals and Commissions02 Aug 2019Partly Allowed
Raghunath Traders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0109
Income Tax Act, 1961 — Section 145
Tribunals and Commissions02 Aug 2019Partly Allowed
Bharti Shokeen Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0004
Income Tax Act, 1961 — Section 143, 148
Tribunals and Commissions02 Aug 2019Dismissed
ACIT And Others Vs M/s Brij Gopal Construction Co And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0003
Income Tax Act, 1961 — Section 143(3), 154