Tribunals and Commissions26 Sept 2019 Allowed
Rajeev Goel Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0123
Income Tax Act, 1961 — Section 124(3), 127, 142(1), 143(1), 143(2), 147, 148, 149(b), 292BB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 518 of 550
Tribunals and Commissions26 Sept 2019Dismissed
DCIT And Others Vs M/S Sahara India International Corpn And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0041
Tribunals and Commissions26 Sept 2019Allowed
NCR Overseas P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0040
Income Tax Act, 1961 — Section 144, 147, 148, 282Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Sept 2019Allowed
M/S Siri Ram Sethi Huf Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0039
Income Tax Act, 1961 — Section 142(1), 144, 147
Tribunals and Commissions26 Sept 2019Allowed
Krishna Print Pack Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0038
Income Tax Act, 1961 — Section 40A(3), 133(6), 142(1), 143(2), 143(3), 144, 147, 148, 151, 234B
Tribunals and Commissions26 Sept 2019Dismissed
Dy. Commissioner Of Income Tax And Others Vs M/s. Delhi Metro Rail Corpn. Limited And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 10(20A), 56, 57(iii), 143(3), 263, 271, 271(1)(c), 274
Tribunals and Commissions26 Sept 2019Dismissed
ACIT Vs National Cable Industries
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0036
Income Tax Act, 1961 — Section 36, 36(1)(iii), 37, 37(1), 44AB, 133A, 143(3), 145(3), 154, 154(3), 194I
Tribunals and Commissions26 Sept 2019Partly Allowed
Pearl Vision Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0035
Income Tax Act, 1961 — Section 68, 144, 153A, 153C, 234A, 234B
Tribunals and Commissions26 Sept 2019Dismissed
DCIT Vs Metal One Corporation India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0034
Tribunals and Commissions25 Sept 2019Allowed
Bombay Highway Carriers Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0051
Income Tax Act, 1961 — Section 80IA(4), 80IA(4)(i), 80IA(4)(i)(b)
Tribunals and Commissions25 Sept 2019Disposed Of/ Dismissed
M/s. Punj Lloyd Limited And Others Vs ACIT And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0049
Insolvency And Bankruptcy Code, 2016 — Section 14, 60(5), 238
Tribunals and Commissions25 Sept 2019Dismissed
ITO Vs M/s Ghalib Institute
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0048
Tribunals and Commissions25 Sept 2019Dismissed
ITO And Others Vs M/s Nulon India Ltd. And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0047
Tribunals and Commissions25 Sept 2019Dismissed
ACIT Vs Karan Gupta
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0046
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions25 Sept 2019Allowed
Pratosh Kumar Sharma Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0045
Income Tax Act, 1961 — Section 57, 57(iii)
Tribunals and Commissions25 Sept 2019Allowed
Rekha Gupta Vs Pr
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0044
Income Tax Act, 1961 — Section 142(1), 143(3), 263
Tribunals and Commissions25 Sept 2019Allowed
Western Drilling Contractors Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0043
Income Tax Act, 1961 — Section 234B
Tribunals and Commissions25 Sept 2019Allowed/Dismissed
Poonam Garg Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0042
Income Tax Act, 1961 — Section 68, 69C, 143(2), 143(3)
Tribunals and Commissions25 Sept 2019Dismissed
DCIT Vs M/s. Yosun India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0033
Tribunals and Commissions25 Sept 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. Rakesh Brothers J
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0032
Income Tax Act, 1961 — Section 268A