Tribunals and Commissions22 Jul 2019 Allowed
Manish Traders Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0052
Income Tax Act, 1961 — Section 48, 49, 50C, 55C, 55(2)(a), 55(2)(b), 55(2)(a)(ii), 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,733 judgments · page 524 of 537
Tribunals and Commissions22 Jul 2019Dismissed
Income Tax Officer Vs Vijender L/H
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0051
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions22 Jul 2019 Allowed
Alang Auto & General Engineering Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0050
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 271(1)(c)
Tribunals and Commissions22 Jul 2019Dismissed
Income Tax Officer Vs Anwar Hussain Malik
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0049
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions22 Jul 2019 Allowed
M/s. Om Gupta Educational Trust Vs CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0048
Income Tax Act, 1961 — Section 2(15), 12AA, 12AA(1)(a)
Tribunals and Commissions22 Jul 2019Partly Allowed
Anand Prakash Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0038
Income Tax Act, 1961 — Section 36(1)(I), 36(1)(iii), 36(iii), 40A(3), 68, 143(3)
Tribunals and Commissions22 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Spectral Services Consultants Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0037
Income Tax Act, 1961 — Section 40(a)(i), 268A
Tribunals and Commissions22 Jul 2019 Allowed
Today Realty Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0036
Income Tax Act, 1961 — Section 68, 69C, 133(6), 139, 142, 142(1), 143(2), 143(3), 144, 144(1)(a), 147, 148, 148(1), 292B
Tribunals and Commissions19 Jul 2019Allowed
Subhash Rastogi Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0020
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions18 Jul 2019Partly Allowed
Amadeus Global Travel Vs ADIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0019
Income Tax Act, 1961 — Section 44BB, 44DA, 80HHE, 133(6), 143(3), 190, 191, 192, 194J, 195, 195(1), 195(2), 198, 200, 201, 201(1A), 203, 204, 208, 209(1)(d), 234BFinance Act, 2012 — Section 5(2), 9(1), 9(1)(i), 9(l)(i)(a), 9(l)(vi)Copyright Act, 1957 — Section 14, 14(1), 14(a), 14 (a)(i), 14 (a)(ii), 14 (a)(iii), 14 (a)(iv), 14 (a)(v), 14 (a)(vi), 14 (a)(vii), 14(b)
Tribunals and Commissions18 Jul 2019Dismissed
DCIT Vs Sahara Care Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0018
Income Tax Act, 1961 — Section 14A, 30, 31, 32, 33, 34, 35, 35D, 36, 37, 57, 143(3)
Tribunals and Commissions18 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s Arushi Exports
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0017
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Jul 2019Allowed
DLF Southern Towns Pvt. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0016
Tribunals and Commissions18 Jul 2019Partly Allowed
At & T Global Network Services (India) Private Limited Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0015
Income Tax Act, 1961 — Section 9(1)(vi), 35ABB, 37, 37(1), 40(a)(i), 80 IA, 80IA(iv), 92B, 92CA, 92CA(1), 92CA(3), 142(1), 143(2), 143(3), 144C, 145(2), 194I, 194J, 234B, 234C, 271(1)(c),
Tribunals and Commissions17 Jul 2019Allowed
American Express (I) P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0014
Income Tax Act, 1961 — Section 10A, 92CA, 133(6), 143(3), 144CIncome Tax Rules, 1962 — Rule 108(2)
Tribunals and Commissions16 Jul 2019 Allowed
(Late) Shri Mahipal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0013
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Gurinder Singh Dillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0012
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Aruna Gaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions16 Jul 2019 Allowed
Satish Kumar Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions15 Jul 2019 Allowed
Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148