Tribunals and Commissions27 Aug 2019Dismissed
Dai Ram Jindal, Prop. Hyat Traders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0067
Income Tax Act, 1961 — Section 68, 69A, 131, 142(1), 143(2), 144
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Income Tax Appellate Tribunal judgments
10,733 judgments · page 513 of 537
Tribunals and Commissions27 Aug 2019Dismissed
Income Tax Officer Vs Dayanand Pushpa Devi Charitable Trust
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0066
Income Tax Act, 1961 — Section 2(24), 11, 11(1), 11(1A), 11(1)(a), 12AA
Tribunals and Commissions26 Aug 2019Dismissed
ACIT Vs Bina Fashion N Food Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0113
Tribunals and Commissions26 Aug 2019Dismissed
DCIT And Others Vs Indirapuram Habitat Centre Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0065
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions23 Aug 2019 Allowed
Income Tax Officer Vs M/s. Swati Housing & Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0184
Income Tax Act, 1961 — Section 40(a)(ai), 40(a)(ia), 68, 133(6), 143(3), 201
Tribunals and Commissions23 Aug 2019Partly Allowed
H. J. Heinz Company, USA Vs ADIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0183
Income Tax Act, 1961 — Section 9(1 )(vi), 9(1)(vii), 44BB, 143(2), 143(3), 144C(13), 234B, 271(1)(c)
Tribunals and Commissions23 Aug 2019 Allowed
Sarvada Nangia Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0064
Income Tax Act, 1961 — Section 200, 200(3), 200A, 200A(c), 200A(1)(c), 200A(1)(d), 200A(1)(f), 234EIncome Tax Rules, 1962 — Rule 31A(4A)
Tribunals and Commissions23 Aug 2019 Allowed
Sub Divisional Office Civil Panipat Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0063
Income Tax Act, 1961 — Section 200, 200(3), 200A, 200A(c), 200A(1)(c), 200A(1)(d), 200A(1)(f), 234EIncome Tax Rules, 1962 — Rule 31A(4A)
Tribunals and Commissions23 Aug 2019Dismissed
Dolly Sabharwal, C/o C.A. Kailash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0062
Income Tax Act, 1961 — Section 69B, 144
Tribunals and Commissions22 Aug 2019Dismissed
ACIT Vs Ishman International
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 5, 5(2)(b), 9, 9(1)(i), 40(a)(i), 40(a)(ia), 142(1), 143(1), 192, 194H, 195
Tribunals and Commissions21 Aug 2019Dismissed
ACIT And Others Vs Sumeera Gupta And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0178
Tribunals and Commissions21 Aug 2019Dismissed
ACIT Vs Clitoria Vanjiya Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0177
Tribunals and Commissions21 Aug 2019
DCIT Vs Oxigen Services India Pvt ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0176
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
ITO And Others Vs Jain Steel Corporation And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0175
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
ACIT Vs Ardaman Kohli
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0174
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
Income Tax Officer And Others Vs M/S P.L. & Sons Infrastructure (P) Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0173
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019 Allowed
Sarvajit Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0172
Income Tax Act, 1961 — Section 68, 139(1), 139(3), 139(4), 139(5), 143(2)
Tribunals and Commissions21 Aug 2019 Allowed
Gopal Chand Mundhra And Sons And Others Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0171
Income Tax Act, 1961 — Section 10(38), 68, 69, 69C, 127, 143(1), 143(3), 147, 147(1), 148, 151, 158BC, 234A, 234B, 234C
Tribunals and Commissions21 Aug 2019Partly Allowed
M/s. Ester Industries Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0164
Tribunals and Commissions21 Aug 2019 Allowed
Cushman & Wakefield Property Management Services India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0163
Income Tax Act, 1961 — Section 154, 143(3), 274, 275 (1)(a), 271(1)(c)