Tribunals and Commissions15 Oct 2019Partly Allowed
Divya Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0110
Income Tax Act, 1961 — Section 143(3), 147, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 511 of 550
Tribunals and Commissions15 Oct 2019Allowed
M/S Sambhav Buildcon (P) Ltd. And Ors Vs Addl , CIT And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 69, 69C
Tribunals and Commissions15 Oct 2019Dismissed
DCIT Vs M/s. Mosaic India Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0108
Income Tax Act, 1961 — Section 143(3), 144C
Tribunals and Commissions14 Oct 2019Dismissed
Addl. CIT Vs M/s. Honeywell International (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0107
Income Tax Act, 1961 — Section 250
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs IIGM Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0106
Income Tax Act, 1961 — Section 40A(2)(b), 143(3)
Tribunals and Commissions14 Oct 2019Allowed/Dismissed
Income Tax Officer Vs Anil Kumar Batra Prop. Lucky Food Products
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0104
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Parsavnath Developers Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0103
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Dismissed
Income Tax Officer Vs Mani Ram
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0102
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Allowed/Dismissed
DCIT(Exemption) Vs M/s. Navudai Sikshan Evam Jan Kalyan Sewa Samiti
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0101
Income Tax Act, 1961 — Section 254(2), 268A
Tribunals and Commissions14 Oct 2019Allowed
Desh Raj Arora Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. NY Dox Services Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0099
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
Income Tax Officer Vs Reena Verma
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0098
Income Tax Act, 1961 — Section 143(3), 282(1)(c)
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Kanda Agriculture P. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0097
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
ACIT Vs M/s. Buniyad Builders Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0096
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Dismissed
DCIT Vs M/s. Mankind Pharma Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Allowed
Vinay Subhikhi Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0094
Income Tax Act, 1961 — Section 132, 132(4), 153A
Tribunals and Commissions14 Oct 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s Green Park Estate (P)Ltd. And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0093
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Oct 2019Allowed
Indian By Blood Foundation Vs CIT(E)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0092
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA
Tribunals and Commissions14 Oct 2019Allowed
Phulvati Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0091
Income Tax Act, 1961 — Section 144, 147, 148, 234A, 234b
Tribunals and Commissions14 Oct 2019Allowed
Emmsons International Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0090
Income Tax Act, 1961 — Section 37(1), 40A(2)