Tribunals and Commissions23 Aug 2019Dismissed
Dolly Sabharwal, C/o C.A. Kailash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0062
Income Tax Act, 1961 — Section 69B, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,765 judgments · page 515 of 539
Tribunals and Commissions22 Aug 2019Dismissed
ACIT Vs Ishman International
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 5, 5(2)(b), 9, 9(1)(i), 40(a)(i), 40(a)(ia), 142(1), 143(1), 192, 194H, 195
Tribunals and Commissions21 Aug 2019Dismissed
ACIT And Others Vs Sumeera Gupta And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0178
Tribunals and Commissions21 Aug 2019Dismissed
ACIT Vs Clitoria Vanjiya Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0177
Tribunals and Commissions21 Aug 2019
DCIT Vs Oxigen Services India Pvt ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0176
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
ITO And Others Vs Jain Steel Corporation And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0175
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
ACIT Vs Ardaman Kohli
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0174
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019Dismissed
Income Tax Officer And Others Vs M/S P.L. & Sons Infrastructure (P) Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0173
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions21 Aug 2019 Allowed
Sarvajit Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0172
Income Tax Act, 1961 — Section 68, 139(1), 139(3), 139(4), 139(5), 143(2)
Tribunals and Commissions21 Aug 2019 Allowed
Gopal Chand Mundhra And Sons And Others Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0171
Income Tax Act, 1961 — Section 10(38), 68, 69, 69C, 127, 143(1), 143(3), 147, 147(1), 148, 151, 158BC, 234A, 234B, 234C
Tribunals and Commissions21 Aug 2019Partly Allowed
M/s. Ester Industries Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0164
Tribunals and Commissions21 Aug 2019 Allowed
Cushman & Wakefield Property Management Services India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0163
Income Tax Act, 1961 — Section 154, 143(3), 274, 275 (1)(a), 271(1)(c)
Tribunals and Commissions21 Aug 2019Dismissed
Sentia Power Ltd And Others Vs ITO And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0060
Income Tax Act, 1961 — Section 2(13), 3, 3(l)(d), 10(2)(xv), 28, 29, 30, 32, 32AB, 35D, 37, 37(1), 143(3)Income Tax Rules, 1962 — Rule 9A
Tribunals and Commissions21 Aug 2019 Allowed
M/s. Neelkanth Plywood Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0059
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(1), 147, 148
Tribunals and Commissions20 Aug 2019Dismissed
ITO Vs Aar Pee Apartments Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0182
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
Addl.C.I.T Vs Parsons Brinckerhoff India (P) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0181
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
A.C.I.T Vs M/s. Woodcraft Furnishers
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0180
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
ACIT Vs Cepco Industries Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0179
Tribunals and Commissions20 Aug 2019Dismissed
Income Tax Officer And Others Vs M/S Aks Homes & Infrastructure Pvt And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0169
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019 Allowed
Trilok Chand Chaudhary Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0168
Income Tax Act, 1961 — Section 2(22)(e), 132, 139, 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 250, 250(5)