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Income Tax Appellate Tribunal judgments

11,831 judgments · page 412 of 592

Tribunals and Commissions16 Jan 2024Dismissed

I.T.O Vs M/s Placid Buildwell Pvt Ltd

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0067

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 143(3), 147, 148
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Tribunals and Commissions16 Jan 2024Allowed

Neetu Nayyar Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0058

Income Tax Act, 1961 — Section 80C, 143(3), 147, 148, 254
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Tribunals and Commissions15 Jan 2024Allowed

Divya Exim Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0055

Income Tax Act, 1961 — Section 132, 132(4), 143(1), 143(3), 153A, 153C
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Tribunals and Commissions12 Jan 2024Allowed

Mitali Narayan Dey Vs ITO

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0053

Income Tax Act, 1961 — Section 68, 131, 142, 142(1), 143(2), 147, 148
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Tribunals and Commissions12 Jan 2024Allowed

Mandeep Singh Anand Vs ACIT

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0050

Income Tax Act, 1961 — Section 17(2), 69C, 132, 132(4), 139, 143(3), 251(2)
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Tribunals and Commissions12 Jan 2024Dismissed

DCIT Vs Sharp Mint Limited

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0049

Income Tax Act, 1961 — Section 37(1), 131, 132, 132(1), 133A, 143(3), 153A
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Tribunals and Commissions11 Jan 2024Partly Allowed

Sunil Kumar Vs ITO

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0044

Income Tax Act, 1961 — Section 132, 132A, 143(3), 255(4), 271AAB, 271AAB(1)(a)(iii), 271AAB(1)(C)
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Tribunals and Commissions11 Jan 2024Dismissed

ACIT Vs Indian Institute of Technology

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0041

Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 17(2), 17(2)(ii), 201, 201(1), 201(1A)
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Tribunals and Commissions11 Jan 2024Allowed

Xebec Hospitality Pvt Ltd Vs I.T.O

Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0040

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131, 133(6), 147, 148, 153A, 271(1)(C)
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