Tribunals and Commissions08 Jan 2024Dismissed
Adish Kumar Jain Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0025
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 143(1), 199
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 414 of 592
Tribunals and Commissions05 Jan 2024Allowed
Pragati Power Corporation Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0073
Income Tax Act, 1961 — Section 80A, 80A(2), 80B(5), 80I, 80I(1), 80IA, 80IA(1), 80IA(2), 80IA(5), 80I(6), 80IA(7), 80I(6)
Tribunals and Commissions05 Jan 2024Allowed
PDS Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0031
Tribunals and Commissions05 Jan 2024Dismissed
DCIT Vs M/S Platinum Towers Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0030
Income Tax Act, 1961 — Section 132, 153A, 153(1B) 158B(b), 260A, 269SS, 271(1)(c), 271D, 271E
Tribunals and Commissions05 Jan 2024Allowed
Mavenir UK Holdings Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0013
Income Tax Act, 1961 — Section 144, 144C, 144C(4), 147
Tribunals and Commissions05 Jan 2024Allowed
M/S. Prakash Industries Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0012
Income Tax Act, 1961 — Section 115WE(3)
Tribunals and Commissions04 Jan 2024Dismissed
DCIT Vs M/S. Nishit Capinvest Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0016
Income Tax Rules, 1962 — Rule 11UA, 46AIncome Tax Act, 1961 — Section 10(38), 68, 133(6), 143(3), 250(6)
Tribunals and Commissions04 Jan 2024Allowed
M/S. Sony India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0015
Income Tax Act, 1961 — Section 115WE, 115WJ, 115WJ(3), 115WE(1), 115WE(1)(d), 143(1), 220(2), 282
Tribunals and Commissions04 Jan 2024Partly Allowed
Springer Verlag GmbH Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0014
Income Tax Act, 1961 — Section 44C, 131, 132(4), 133A, 133A(3)(iii), 139(1), 143(2), 147, 148Foreign Exchange Regulation Act, 1973 — Section 31
Tribunals and Commissions04 Jan 2024Allowed
Navin Puri Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0010
Income Tax Act, 1961 — Section 54, 143(3), 144C(13)
Tribunals and Commissions04 Jan 2024Allowed
Simran Bagga Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0009
Income Tax Act, 1961 — Section 54, 54B, 54F, 143(2), 143(3), 144C(13), 270A(9)(a)
Tribunals and Commissions04 Jan 2024Partly Allowed
Ram Prakash Bhatia Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0008
Income Tax Act, 1961 — Section 68, 131(1A), 133A
Tribunals and Commissions03 Jan 2024Allowed
Sheena Jain Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0071
Income Tax Act, 1961 — Section 119, 131, 133, 143(3), 144C(13), 147, 153A, 153C, 292B
Tribunals and Commissions03 Jan 2024Dismissed
Income Tax Officer Vs M/S. Antriksh Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0020
Income Tax Act, 1961 — Section 68, 148
Tribunals and Commissions03 Jan 2024Allowed
Ashok Minda Vs ACIT
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 69B, 69C, 119, 131, 133, 143(3), 144C(13), 147, 292B
Tribunals and Commissions03 Jan 2024Allowed
Vaibhav Jain Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0011
Income Tax Act, 1961 — Section 69, 115BBE, 132, 132(4), 143(3), 153A, 234A, 234B, 271(1)(c)
Tribunals and Commissions03 Jan 2024Dismissed
Jaipal Singh Dendsay Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0007
Income Tax Act, 1961 — Section 10(10)(i), 10(10AA), 143(1), 154
Tribunals and Commissions03 Jan 2024Dismissed
Income-Tax Officer Vs M/S J.K. Wood India Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0006
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 69A, 115BBE
Tribunals and Commissions03 Jan 2024Allowed
Automotive Component Manufacturers Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0005
Income Tax Act, 1961 — Section 2(15), 11, 11(2), 11(3), 12, 12A, 143(3), 263
Tribunals and Commissions02 Jan 2024Allowed
Brijwasi Diamonds Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0018
Income Tax Act, 1961 — Section 68, 115BBE