Tribunals and Commissions02 Jan 2024Allowed
Raj Kumar Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0017
Income Tax Act, 1961 — Section 119, 131, 132, 133, 143(3), 144C(13), 147, 153A, 292B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 415 of 592
Tribunals and Commissions02 Jan 2024Dismissed
Murari Clothing Pvt. Ltd., Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0004
Income Tax Act, 1961 — Section 68, 271(1)(c)
Tribunals and Commissions02 Jan 2024Allowed
Suresh Kumar Arora Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0003
Income Tax Act, 1961 — Section 10, 10(10), 10(10)(i), 10(10)(ii), 10(10)(iii), 143(3), 147
Tribunals and Commissions02 Jan 2024Partly Allowed
Bhartiya International Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0002
Income-Tax (Dispute Resolution Panel) Rules, 2009 — Rule 13Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 5, 9(1)(vii), 14A, 37, 37(1), 40(a)(i), 69C, 92CA(3), 143(3), 144B, 144C(13), 156, 195
Tribunals and Commissions02 Jan 2024Allowed
Finastra International Financial Systems PTE Ltd. Vs ACIT (International Taxation)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0001
Income Tax Act, 1961 — Section 9(1)(vi)
Tribunals and Commissions29 Dec 2023Dismissed
DCIT Vs Apple Commodities Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0098
Income Tax Act, 1961 — Section 144, 153C, 250(4)
Tribunals and Commissions29 Dec 2023Allowed
Parmod Kumar Vs Income-tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0093
Income Tax Act, 1961 — Section 148
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Gynia Holding Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0092
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 132, 132(1), 132A, 153A, 153A(1), 153C, 153C(1), 158BD
Tribunals and Commissions29 Dec 2023Allowed
Tableau International, Unlimited Company The Oval Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0091
Income Tax Act, 1961 — Section 119, 119(2)(a), 131, 133, 143(3), 144C(5), 144C(13), 153, 234B, 234D, 244A, 263, 292B
Tribunals and Commissions29 Dec 2023Dismissed
DCIT Vs Amit Sankhwal
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0090
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 68, 131(1)(d), 132, 133A, 143(1), 143(3), 153A, 153A(1), 154
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Wickwood Development Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0089
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 124, 124(4), 127, 132, 132(1), 132A, 143(2), 143(3), 144C, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Rolland Enterprises Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0088
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 124, 124(4), 127, 132, 132(1), 132A, 143(2), 143(3), 144C, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions28 Dec 2023Allowed
Neeraj Garg Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0097
Income Tax Act, 1961 — Section 139, 144C(13), 147
Tribunals and Commissions28 Dec 2023Allowed
BITO-Lagertechnik Bittmann GmbH Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0096
Income Tax Rules, 1962 — Rule 11UA, 11UAAIncome Tax Act, 1961 — Section 48, 50CA, 56(2)(x), 56(2)(x)(a), 143(3), 144C(13), 197, 234A, 270A
Tribunals and Commissions28 Dec 2023Allowed
Oliver Wyman Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0095
Income Tax Act, 1961 — Section 131, 133, 143(3), 144C(13), 153A
Tribunals and Commissions28 Dec 2023Allowed
DCIT Vs iServices Investments Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0094
Income Tax Act, 1961 — Section 124, 127, 132, 132(1), 132A, 143(2), 143(3), 153A, 153A(1), 153C, 153C(1), 158BD
Tribunals and Commissions27 Dec 2023Dismissed
Shyamala Navlakha Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0087
Income Tax Act, 1961 — Section 143(1), 250(6)
Tribunals and Commissions27 Dec 2023Dismissed
SUNBEAM LIGHTWEIGHTING SOLUTIONS PVT. LTD. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0079
Income Tax Rules, 1962 — Rule 8DHaryana General Sales Tax Rules, 1975 — Rule 28CIncome Tax Act, 1961 — Section 2(24)(xviii), 9(1)(vii), 9(2), 14A, 40(a)(i), 40(a)((i)(B), 43(1), 43(6), 90(2), 139(5), 143(3), 195, 250, 264
Tribunals and Commissions27 Dec 2023Partly Allowed
Richa & Co. Vs JCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0078
Income Tax Act, 1961 — Section 40(A)(2)(b), 142(1), 143(1), 143(2), 263
Tribunals and Commissions26 Dec 2023Allowed
Brahma Investments I Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0086
Income Tax Act, 1961 — Section 143(1), 143(1)(a)