Tribunals and Commissions20 Dec 2023Partly Allowed
Criteo Singapore Pte Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0059
Income Tax Act, 1961 — Section 119, 131, 133, 143(3), 144C, 145C(5), 144C(13), 147, 260A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 417 of 592
Tribunals and Commissions19 Dec 2023Dismissed
Income Tax Officer Vs M/S. Adception Infotech (P.) Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0070
Income Tax Act, 1961 — Section 68, 133(6), 143(1), 144
Tribunals and Commissions19 Dec 2023Dismissed
ACIT Vs Michelin Global Mobility SA
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0069
Income Tax Act, 1961 — Section 115A, 195, 234A, 234B, 234C, 234D, 245R(2), 270A
Tribunals and Commissions19 Dec 2023Dismissed
ACIT Vs Michelin Roh Co. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0068
Income Tax Act, 1961 — Section 9(1)(vii), 9(1)(vii)(b), 115(a)(iii), 234A, 234B, 234C, 234D, 270A
Tribunals and Commissions19 Dec 2023Allowed
Seed Edu Corp (India) Private Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0058
Income Tax Rules, 1962 — Rule 11UA(2)(a), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 144
Tribunals and Commissions19 Dec 2023Allowed
Savannah Seeds Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0057
Income Tax Act, 1961 — Section 35(2AB)
Tribunals and Commissions18 Dec 2023Allowed
Amarjeet Singh Aneja Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0067
Income Tax Act, 1961 — Section 234A, 250
Tribunals and Commissions18 Dec 2023Allowed
Nav Bharat Stone Crusher Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0055
Income Tax Act, 1961 — Section 40(B), 44AD, 44AD(2), 143(1), 221(1), 250
Tribunals and Commissions18 Dec 2023Allowed
Super Connections India (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0054
Income Tax Act, 1961 — Section 132, 145(3), 153C, 153D, 234B
Tribunals and Commissions15 Dec 2023Dismissed
Asst.CIT Vs M/S Satya Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0053
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 45, 50C, 56(2)(vi), 56(2)(viii), 69, 69B, 132, 142(1), 143(2), 143(3), 153A, 153C, 234A, 234B
Tribunals and Commissions15 Dec 2023Allowed
Mahagun Real Estate Pvt. Ltd. Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0052
Income Tax Act, 1961 — Section 201, 201(1), 201(1A), 201(3), 263
Tribunals and Commissions14 Dec 2023Dismissed
Sports Authority of India Vs JCIT(E)
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0050
Income Tax Act, 1961 — Section 2(15), 11, 12, 12AA, 143(1), 143(1)(a), 143(1)(a)(ii), 154
Tribunals and Commissions14 Dec 2023Dismissed
DCIT Vs ARK Infosolution Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0049
Income Tax Act, 1961 — Section 69A, 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions14 Dec 2023Allowed
ALM Infotech City Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0048
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions14 Dec 2023Dismissed
Amrik Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0047
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 69, 144
Tribunals and Commissions13 Dec 2023Allowed
Sarika Bindal Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0046
Income Tax Act, 1961 — Section 10(38), 69A, 69C, 133(6), 143(3), 144B, 147
Tribunals and Commissions13 Dec 2023Allowed
Finesse International Design Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0045
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 68, 115BBE, 143(3), 153A, 153D, 156, 250, 250(2), 263, 270A(2), 292B
Tribunals and Commissions13 Dec 2023Allowed
H.B. Leasing & Finance Co. Ltd., Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0044
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 43(5), 133(6), 143(3), 271(1)(c)
Tribunals and Commissions13 Dec 2023Dismissed
ITO Vs M/S. K V Global Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0043
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 143(3), 263
Tribunals and Commissions13 Dec 2023Partly Allowed
Service Now Nederland BV Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0042
Income Tax Act, 1961 — Section 9(1)(vii), 90, 143(3), 144C(1), 144C(5), 144C(13), 194J, 195, 234A, 234B, 234C, 234D, 270A, 274