Tribunals and Commissions25 Jan 2024Allowed
A. R. Industries Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0104
Income Tax Act, 1961 — Section 80IC, 143(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 410 of 592
Tribunals and Commissions25 Jan 2024Allowed
Vedic Foundation Private Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0103
Income Tax Act, 1961 — Section 68, 69C, 131, 133(6), 143(3), 147
Tribunals and Commissions25 Jan 2024Allowed
Sandhar Technologies Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0102
Income Tax Act, 1961 — Section 35(2AB), 35(2AB)(3), 35(2AB)(4)
Tribunals and Commissions25 Jan 2024Allowed
Global Green Company Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0101
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 28, 36(1)(iii), 37, 79, 127, 143(3), 154, 250Limitation Act, 1963 — Section 5
Tribunals and Commissions25 Jan 2024Partly Allowed
M/S. Rugby Regency P. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0100
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2)(b)Income Tax Act, 1961 — Section 32, 56(2)(viib), 143(3)
Tribunals and Commissions25 Jan 2024Dismissed
Assistant CIT Vs State Bank Of India
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0099
Income Tax Rules, 1962 — Rule 2BIncome Tax Act, 1961 — Section 10(5), 133A, 192(1), 201, 201(1), 201(1A)
Tribunals and Commissions25 Jan 2024Dismissed
Uflex Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0098
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 2(24), 14A, 14A(2), 80IB, 115JB, 132, 142(1), 143(2), 143(3), 153A
Tribunals and Commissions24 Jan 2024Allowed
Vaaan Infra Private Limited Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0093
Income Tax Rules, 1962 — Rule 11UA, 11UA(2)Income Tax Act, 1961 — Section 36(1)(va), 56(2)(viib), 142A, 142(1), 143(3), 263
Tribunals and Commissions24 Jan 2024Allowed
Pawan Kumar Vs Pr. CIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0092
Income Tax Act, 1961 — Section 10(37), 45(5), 56(2), 56(2)(viii), 57(iv), 142(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145B, 203, 263, 264Land Acquisition Act, 1894 — Section 28, 34
Tribunals and Commissions24 Jan 2024Allowed
Sanjay Kumar Sharma Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0091
Income Tax Act, 1961 — Section 10(37), 45(5), 143(2), 6, 143(3), 143(3A), 143(3B), 263Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 34
Tribunals and Commissions23 Jan 2024Dismissed/Allowed
Anil Dutt Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0090
Income Tax Act, 1961 — Section 14A, 36(1)(iii), 143(3), 154
Tribunals and Commissions23 Jan 2024Partly Allowed
Polyspin Filteration India Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0089
Income Tax Act, 1961 — Section 68, 144B, 147
Tribunals and Commissions23 Jan 2024Partly Allowed
Focus Heights Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0088
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 153D
Tribunals and Commissions23 Jan 2024Allowed
Radha Rani Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0087
Income Tax Act, 1961 — Section 143(3), 158BC, 260A
Tribunals and Commissions23 Jan 2024Allowed
Freepathshala Vs Commissioner Of Income-Tax (Exemptions)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0086
Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(iii), 80G, 80G(5)
Tribunals and Commissions23 Jan 2024Dismissed
DCIT Vs Sandhya Sharma
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0085
Income Tax Act, 1961 — Section 132, 132(1), 132A, 132(4A)(i), 153A, 153A(1), 153C, 153C(1), 158BD, 292C(1)(i)
Tribunals and Commissions23 Jan 2024Allowed
M/S. Vayoo Nandan Finance Company Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 115BBE, 131(IA), 133A, 133(6), 143(1), 143(2), 143(3), 147, 148, 148(2), 151, 151(1)
Tribunals and Commissions22 Jan 2024Dismissed
Dy. C.I.T Vs M/S Naveen Infradevelopers & Engineers Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0097
Income Tax Act, 1961 — Section 68, 143(3), 147, 147(3), 148, 148(1), 148(2)
Tribunals and Commissions22 Jan 2024Dismissed
A.C.I.T Vs M/S Lakshya Consultants Pvt Ltd
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0096
Limitation Act, 1963 — Section 5Income Tax Act, 1961 — Section 153A, 253, 271(1)(c)
Tribunals and Commissions22 Jan 2024Allowed
Rakesh Bansal Vs A.C.I.T.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0095
Income Tax Act, 1961 — Section 69, 69A, 153C, 153C(1), 234A, 234B, 234D