Tribunals and Commissions22 Jan 2024Allowed
DCIT Vs Zync Global Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0094
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 153D
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 411 of 592
Tribunals and Commissions22 Jan 2024Allowed
Solvay Asia Pacific Pte. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0083
Income Tax Act, 1961 — Section 2(13), 9(1)(vii), 9(1)(vii)(b), 90(2), 115A, 144C, 147, 148
Tribunals and Commissions22 Jan 2024Dismissed
ACIT Vs NTL Lemnis India Pvt Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0082
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 9, 9(1), 40(a)(i), 143(3), 195
Tribunals and Commissions22 Jan 2024Dismissed
Deputy Commissioner Of Income Tax Vs M/S Avichal Buildcon Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0081
Income Tax Act, 1961 — Section 43(1), 80IC, 142(2A), 153A
Tribunals and Commissions19 Jan 2024Allowed
Deevik Garg Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0080
Income Tax Act, 1961 — Section 2(22)(e), 143(3), 147, 148
Tribunals and Commissions19 Jan 2024Allowed
M/S. Prakash Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0079
Tribunals and Commissions19 Jan 2024Partly Allowed
Refop India Company Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0078
Income Tax Act, 1961 — Section 92CA, 143(3), 201(1A)
Tribunals and Commissions18 Jan 2024Allowed
Quami IT Ahadi Muslim Welfare Society Vs CIT(E)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0077
Income Tax Act, 1961 — Section 12A, 12A(a), 12AA, 12AA(1)(a)
Tribunals and Commissions18 Jan 2024Allowed
Techmobia Digital Solutions Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0076
Income Tax Rules, 1962 — Rule 31A(4A)Income Tax Act, 1961 — Section 194IA, 200A, 200A(1)(c), 200A(1)(d), 200A(1)(f), 200(3), 234E, 246
Tribunals and Commissions18 Jan 2024Allowed
Nitin Education Society, Vs ITO
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0075
Income Tax Act, 1961 — Section 10(23C)(iiiad), 11(2), 43(3), 142(1), 271(1)(b), 271(1)(c)
Tribunals and Commissions18 Jan 2024Allowed
Devi DayaL Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0074
Income Tax Act, 1961 — Section 5, 9, 9(1)(iii), 15, 139, 147, 148, 149, 151
Tribunals and Commissions17 Jan 2024Partly Allowed
M/S. Polixel Security Systems Pvt. Ltd. Vs Asstt, Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0066
Income Tax Act, 1961 — Section 41, 68, 143(3), 250(6), 271(1)(C)
Tribunals and Commissions17 Jan 2024Allowed
DCIT Vs Parmarth Industries Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0065
Income Tax Act, 1961 — Section 68, 143(2), 147
Tribunals and Commissions17 Jan 2024Allowed
BCP V Singapore Fvci Pte. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0064
Income Tax Act, 1961 — Section 139, 147, 148, 151
Tribunals and Commissions17 Jan 2024Partly Allowed
Radha Madhav Nishkam Seva Samiti Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0063
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 2(15), 10(23C), 11(4A), 12A, 12AA, 13(8), 80G(5D), 143(3)
Tribunals and Commissions17 Jan 2024Allowed
Lufthansa Cargo AG Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0062
Income Tax Act, 1961 — Section 154, 200A
Tribunals and Commissions17 Jan 2024Allowed
Aep Investments (Mauritius) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0061
Income Tax Act, 1961 — Section 139, 144, 144C, 147, 148, 151(2), 234A, 234B
Tribunals and Commissions17 Jan 2024Dismissed
DCIT Vs M/S. Nidhi Builders (International) Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0060
Income Tax Rules, 1962 — Rule 46A, 46A(a), 46A(b), 46A(c), 46A(d)Income Tax Act, 1961 — Section 30, 36, 36(1)(vi), 36(1)(vii), 36(2), 37, 37(1)
Tribunals and Commissions16 Jan 2024Allowed
Manish Merchants Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0118
Income Tax Act, 1961 — Section 132, 142(1), 143(2), 153C
Tribunals and Commissions16 Jan 2024Allowed
Iris Worldwide Integrated Marketing Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 01 ITAT CK 0070
Income Tax Act, 1961 — Section 37(1), 92CA(1), 143(3)