Tribunals and Commissions14 Feb 2024Allowed
Anjali Puri Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0046
Income Tax Act, 1961 — Section 6(1), 9, 9(1)(ii), 14C(3), 139(1), 143(3), 144C(1), 144C(13), 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 20 of 27
Tribunals and Commissions14 Feb 2024Allowed
Deeptti Ispat Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0041
Income Tax Act, 1961 — Section 2(22)(e), 44AB, 68, 131, 133(6), 143(3)
Tribunals and Commissions14 Feb 2024Partly Allowed
Bharat Bhushan Bansal Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0040
Income Tax Act, 1961 — Section 56, 56(2)(vii), 68, 142(1), 143(2), 144, 145(3)
Tribunals and Commissions13 Feb 2024Allowed
Gold Field Shiksha Sansthan Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0033
Income Tax Act, 1961 — Section 11, 12, 68, 143(1), 143(3), 234, 250
Tribunals and Commissions13 Feb 2024Allowed
Mool Chand Aggarwal Vs Asst. CIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0027
Income Tax Act, 1961 — Section 69A, 132, 139(1), 143(1), 143(2), 143(3), 153A
Tribunals and Commissions13 Feb 2024Dismissed
ACIT Vs M/S. Deeksha Holding Ltd.
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0026
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68
Tribunals and Commissions13 Feb 2024Allowed
Gulshan Kumar Vs Pr. CIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0025
Income Tax Act, 1961 — Section 10, 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(2), 143(3), 145A, 145A(b), 145B, 145B(1), 194A, 203, 263, 263(1), 264Land Acquisition Act, 1894 — Section 28, 34
Tribunals and Commissions13 Feb 2024Dismissed
ACIT Vs Sheraton Overseas Management Corporation
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0024
Income Tax Act, 1961 — Section 9, 9(1)(vi), 9(1)(vii), 143(3)
Tribunals and Commissions12 Feb 2024Allowed
Navdhatu Wires Pvt. Ltd., Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0032
Income Tax Act, 1961 — Section 68, 115BBE, 143(1)
Tribunals and Commissions12 Feb 2024Allowed
Laxmi Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0031
Income Tax Act, 1961 — Section 69A, 115BBE
Tribunals and Commissions12 Feb 2024Dismissed
JCIT(OSD)(E) Vs Population Services International
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0030
Income Tax Act, 1961 — Section 2(15), 10(23C), 10(23C)(iv), 10(23C)(v), 12A, 80G, 143(1)(a), 143(3), 144B
Tribunals and Commissions12 Feb 2024Dismissed
ACIT Vs M/S Meghalaya Infratech Ltd
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0029
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(7)(a), 13, 14, 15, 15(1)(b)Income Tax Act, 1961 — Section 68
Tribunals and Commissions12 Feb 2024Partly Allowed
M/S Krishak Bharti Cooperative Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0028
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(2), 90, 143(3), 263
Tribunals and Commissions09 Feb 2024Dismissed
Deputy Commissioner Of Income Tax Vs M/S. Inflow Technologies (Singapore) Pte. Ltd.
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0023
Income Tax Act, 1961 — Section 9(1)(vi), 139(4), 143(2), 144C
Tribunals and Commissions09 Feb 2024Dismissed
ACIT Int. Taxation Vs Mcdermott International Management
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0022
Income Tax Act, 1961 — Section 30, 44B, 44BB, 44BB(1), 44BB(2), 44BB(2)(a), 44BB(2)(b), 80HHC, 80HHC(3), 143(3), 144C(3), 194I, 194J
Tribunals and Commissions09 Feb 2024Allowed
Expeditors International Of Washington Inc Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0021
Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 40(a)(i), 143(3), 144C(13), 234A, 234B, 270A
Tribunals and Commissions09 Feb 2024Allowed
IL & FS Energy Development Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0020
Income Tax Act, 1961 — Section 36(1)(iii), 92CA
Tribunals and Commissions09 Feb 2024Allowed
H.S. Impex Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0019
Income Tax Act, 1961 — Section 68, 131, 143(1), 143(3), 147, 148, 148(1), 148(2), 151
Tribunals and Commissions09 Feb 2024Dismissed
DCIT Vs Reliable Realtech Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0018
Income Tax Act, 1961 — Section 14A, 132, 132(4), 142(1), 143(2), 143(3), 144, 145, 145(1), 145(2), 145(3), 153A, 153A(1)(b)Companies Act, 1956 — Section 211(3A)
Tribunals and Commissions09 Feb 2024Dismissed
Dalmia (Bros.) Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0017
Income Tax Rules, 1962 — Rule 8D, 8D(1), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 14A, 14A(2), 14A(3), 143(3), 154