Tribunals and Commissions23 Feb 2024Allowed
Bharat Agro Industries, Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0075
Income Tax Act, 1961 — Section 68, 115BBE, 143(2), 143(3), 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 18 of 27
Tribunals and Commissions23 Feb 2024Partly Allowed/Dismissed
Harisons Diamonds Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0074
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 44AB, 68, 115BBE, 133A, 234B, 234C
Tribunals and Commissions23 Feb 2024Allowed
Xchanging Technology Services India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0073
Income Tax Act, 1961 — Section 14A, 115JA, 115JA(2), 115JB, 234C
Tribunals and Commissions23 Feb 2024Allowed
M/S Ozone Overseas (P) Ltd. Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0072
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 56(2)(x)(C)(B), 142(1), 143(2), 143(3), 143(3A), 263
Tribunals and Commissions23 Feb 2024Allowed
M/S. SAIC Motor Overseas Intelligent Mobility Technology Co. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0071
Income Tax Act, 1961 — Section 9(1)(vi), 115A, 139, 143(3), 144C, 144C(13), 209(1)(d), 234A, 234B, 270A
Tribunals and Commissions22 Feb 2024Allowed
Asha Modern Educational Society Vs ITO Exemption
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0067
Income Tax Act, 1961 — Section 11, 12, 12AA, 116, 139, 143(1), 154
Tribunals and Commissions22 Feb 2024Allowed
Vidhya Devi Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0064
Income Tax Act, 1961 — Section 11, 12, 132, 143(3), 153C
Tribunals and Commissions21 Feb 2024Partly Allowed
Dy. C.I.T. Vs Vibhore Vaibhav Infrahome Pvt Ltd
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0076
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132
Tribunals and Commissions21 Feb 2024Allowed
Assotech Moonshine Urban Developers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0070
Income Tax Act, 1961 — Section 143(3), 144C, 156, 234, 234B, 271(1)(C)
Tribunals and Commissions21 Feb 2024Allowed
Mihir Parikh Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0069
Income Tax Act, 1961 — Section 2(14), 10(10D), 28(iv)
Tribunals and Commissions21 Feb 2024Allowed
M/S Phenil Sugars Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0068
Income Tax Act, 1961 — Section 36(1)(iii), 133(6)
Tribunals and Commissions21 Feb 2024Dismissed
M/S. Fertilizer Corporation Of India Ltd. Vs National Eassessment Centre D.C.I.T.
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0066
Income Tax Act, 1961 — Section 14A, 139(1), 142(1), 143(2), 143(3), 144B, 234A, 234B
Tribunals and Commissions21 Feb 2024Dismissed
M/S. JBM Auto Ltd Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0065
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 37(1), 40(a)(ia), 194J
Tribunals and Commissions21 Feb 2024Allowed
Rajesh Mangla Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0063
Income Tax Act, 1961 — Section 132, 143(3), 153A, 153(1)(a), 271AAA, 271(1)(c)
Tribunals and Commissions20 Feb 2024Allowed
UFO Moviez India Limited Vs Addl.CIT-27
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0060
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 14A, 115JB, 143(2)
Tribunals and Commissions20 Feb 2024Allowed
Daya Rani Vs Pr. CIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0059
Income Tax Act, 1961 — Section 54, 54F, 80HH, 80I, 133(6), 139(1), 143(3), 147, 148, 148(1), 148(2), 151, 263
Tribunals and Commissions20 Feb 2024Allowed
Manish Kumar Mittal, Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0058
Income Tax Act, 1961 — Section 44AD, 139(1), 139(4)
Tribunals and Commissions20 Feb 2024Allowed
Universal Engineers Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0057
Income Tax Act, 1961 — Section 143(1), 154
Tribunals and Commissions20 Feb 2024Dismissed
Mohan Lal Jain Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0056
Income Tax Act, 1961 — Section 54
Tribunals and Commissions20 Feb 2024Allowed
Nitrex Chemicals India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0055
Income Tax Act, 1961 — Section 14A, 37(1), 143(3), 271(1)(c)