Tribunals and Commissions19 Feb 2024Allowed
Rupinder Kaur Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0062
Income Tax Act, 1961 — Section 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 19 of 27
Tribunals and Commissions19 Feb 2024Dismissed
DCIT Vs M/S. Jet Lite (India) Ltd
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0061
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions19 Feb 2024Allowed
Automation Anywhere Inc. Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0054
Income Tax Rules, 1962 — Rule 10, 10(i), 10(ii)Income Tax Act, 1961 — Section 10, 10(50), 50, 133(6), 139(1), 142(1), 143(3), 144C, 144C(13), 156, 234A, 270A
Tribunals and Commissions19 Feb 2024Dismissed
ACIT Vs M/S. Henkel Anand India Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0053
Income Tax Act, 1961 — Section 32(1)(ii), 37(1), 80IC, 115O
Tribunals and Commissions16 Feb 2024Allowed
M/S NTPC Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0052
Income Tax Act, 1961 — Section 80IA, 143(3), 147, 148
Tribunals and Commissions16 Feb 2024Allowed
M/S. Reliance Ritu Kumar Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0045
Income Tax Act, 1961 — Section 69A, 115BBE, 132, 143(3)
Tribunals and Commissions16 Feb 2024Partly Allowed
Bhartiya International Ltd. Vs Dy. Commissioner Of Incometax
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0044
Income Tax Rules, 1962 — Rule 8DIncome-Tax (Dispute Resolution Panel) Rules, 2009 — Rule 13Income Tax Act, 1961 — Section 5, 9(1)(vii), 14A, 37(1), 40(a)(i), 92CA(3) 143(3), 144C(13), 156, 195
Tribunals and Commissions16 Feb 2024Allowed
Assistant Commissioner Of Income Tax Vs Grass Valley India Private Limited
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0043
Income Tax Act, 1961 — Section 131, 133(6), 143(3), 250(4), 251
Tribunals and Commissions16 Feb 2024Dismissed
DCIT Vs Ritesh Mittal
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0042
Income Tax Act, 1961 — Section 69, 115BBE, 132, 132(1), 133A, 143(3), 153A
Tribunals and Commissions15 Feb 2024Dismissed
Rajesh Saluja Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0050
Income Tax Act, 1961 — Section 24, 24(b), 48, 55(2), 142(1), 143(3), 234A, 234B
Tribunals and Commissions15 Feb 2024Dismissed
DCIT Vs Yashu Mittal
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0039
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 132, 132(1), 133A, 143(3), 153A
Tribunals and Commissions15 Feb 2024Allowed
M/S Oravel Stays Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0038
Income Tax Act, 1961 — Section 40(a)(ia), 194(1), 194C, 194I
Tribunals and Commissions15 Feb 2024Allowed
Power And Energy Consultants India Pvt. Ltd, Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0037
Income Tax Rules, 1962 — Rule 128 , 128(1), 128(2), 128(8), 128(9)Income Tax Act, 1961 — Section 10A(5), 10B(5), 80AC, 80IA(7), 90, 90(2), 91, 139(1), 139(4), 139(5), 143(1), 154, 295(1), 295(2)(ha)
Tribunals and Commissions15 Feb 2024Allowed
GE Energy Parts Inc., Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0036
Income Tax Act, 1961 — Section 9(1)(i), 44BBB, 90, 143(3), 144C, 144C(13), 153, 234A, 244B, 270A, 285
Tribunals and Commissions15 Feb 2024Allowed
MST Manufacturing Technologies Private Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0035
Income Tax Act, 1961 — Section 115BA, 115BA(2), 115BA(4), 139(1), 143(1), 154
Tribunals and Commissions15 Feb 2024Dismissed
Praveen Gupta Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0034
Income Tax Act, 1961 — Section 37, 68, 131, 133(6), 142(1), 143(3), 148Evidence Act, 1872 — Section 106
Tribunals and Commissions14 Feb 2024Allowed
Bawniet Kaur Punihani Vs DCIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0051
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 132, 143(3), 153A, 153D
Tribunals and Commissions14 Feb 2024Allowed
Vishal Gulati Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0049
Income Tax Act, 1961 — Section 5, 9, 9(1)(ii), 15, 139
Tribunals and Commissions14 Feb 2024Dismissed
JCIT Vs Axis Risk Consulting Services P. Ltd.
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0048
Income Tax Act, 1961 — Section 9(1)(vii), 40a(i), 40a(ia), 90(2), 92CA(3), 143(3), 144C(3)
Tribunals and Commissions14 Feb 2024Allowed
Sanjay Kumar Vs ACIT
Income Tax Appellate Tribunal · (2024) 02 ITAT CK 0047
Income Tax Act, 1961 — Section 5, 5(2), 9, 9(1)(ii), 15, 139, 270A