Tribunals and Commissions28 Nov 2022Allowed
Sudhir Chadha Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0093
Income Tax Act, 1961 — Section 40A(2)(b), 142(1), 143(2), 143(3), 194C, 194J, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 6 of 59
Tribunals and Commissions28 Nov 2022Allowed
Geeta Bhasin Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0092
Constitution of India, 1950 — Article 141, 142Arbitration and Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12A
Tribunals and Commissions25 Nov 2022Dismissed
Income Tax Officer Vs M/S. ASM Pipes Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0088
Income Tax Act, 1961 — Section 68, 144, 147, 148, 148A, 149, 150, 151
Tribunals and Commissions25 Nov 2022Allowed
Prakash Sunrise Healthcare Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0086
Income Tax Rules, 1962 — Rule 37BA, 37BA(3)(ii)Income Tax Act, 1961 — Section 154, 199
Tribunals and Commissions25 Nov 2022Dismissed
Pondy Metals & Rolling Mills (P) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0085
Income Tax Act, 1961 — Section 40A(2)(b), 143(3), 234A, 234B, 234D
Tribunals and Commissions25 Nov 2022Partly Allowed
Additional Commissioner Of Income Tax Vs M/S. Puran Associates Pvt. Ltd.,
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0084
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(38), 14A, 14A(2)
Tribunals and Commissions24 Nov 2022Allowed
ACIT Vs A.B. Hotels Limited
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0087
Income Tax Act, 1961 — Section 24, 24(a), 24B, 143(3)
Tribunals and Commissions24 Nov 2022Allowed
Dev Priya Products Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0083
Direct Tax Vivad se Vishwas Rules, 2020 — Section 5
Tribunals and Commissions24 Nov 2022Dismissed
Income Tax Officer Vs Ramesh Chawla
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0082
Income Tax Rules, 1962 — Rule 46(1), 46AIncome Tax Act, 1961 — Section 10(35), 41, 80C, 143(2), 143(3), 194C, 194C(5)
Tribunals and Commissions24 Nov 2022Allowed
Rekha Vs JCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0081
Income Tax Act, 1961 — Section 2(14), 143(3), 269SS, 271(1)(c), 271D, 271E, 273B
Tribunals and Commissions24 Nov 2022Partly Allowed
ACIT Vs Nagar Dairy Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0080
Income Tax Rules, 1962 — Rule 6DD, 6DD(e), 6DD(j)Income Tax Act, 1961 — Section 2(22)(e), 40A(3), 40A(3A), 131, 132(1), 133A, 133(6), 144, 153A, 153C, 271(1)(c)
Tribunals and Commissions24 Nov 2022Dismissed
ACIT Vs M/S. Anand Divine Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0079
Income Tax Act, 1961 — Section 23(3), 40A(2), 40A(2)(b), 142(1), 143(2), 143(3)
Tribunals and Commissions24 Nov 2022Dismissed/Allowed
DCIT Vs M/S. Apple Sponge & Power Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0078
Income Tax Act, 1961 — Section 132(1), 142(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions23 Nov 2022Dismissed
ACIT Vs Nagar Dairy Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0077
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 131, 132(1), 133A, 143(3), 144, 153A, 153C, 153C(1), 153CQ, 250, 271(1)(c)
Tribunals and Commissions23 Nov 2022Partly Allowed
Shivani Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0074
Income Tax Act, 1961 — Section 68, 115BBE, 132, 234A, 234B, 234C, 271AAB(1A)
Tribunals and Commissions23 Nov 2022Dismissed
ACIT Vs Spentex Industries Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0073
Income Tax Act, 1961 — Section 40A(2)(b), 143(3)Insolvency and Bankruptcy Code, 2016 — Section 7, 14
Tribunals and Commissions23 Nov 2022Dismissed
DCIT Vs Bharat Sushamachar Samiti
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0072
Income Tax Act, 1961 — Section 2(15), 10(23C)(iiiad), 11, 12A, 13(1)(b)
Tribunals and Commissions23 Nov 2022Dismissed
M/S. Garima Commerce Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0071
Income Tax Act, 1961 — Section 68, 133(6), 143(3), 147, 148, 153A, 153C
Tribunals and Commissions23 Nov 2022Allowed
Rashmi Chhibba Jauhar Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0070
Motor Vehicle Rules, 1989 — Rule 55(2), 55(3)Income Tax Act, 1961 — Section 69
Tribunals and Commissions22 Nov 2022Disposed Of
Manoj Nagpal Vs Pr.CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0069
Income Tax Act, 1961 — Section 54, 263