Tribunals and Commissions08 Dec 2022Allowed
AAR ESS Exim Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0020
Income Tax Act, 1961 — Section 10AA, 10B, 143(1), 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 4 of 59
Tribunals and Commissions08 Dec 2022Partly Allowed
CBS Holding Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0019
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40a(ia), 68, 143(2), 143(3), 147, 148, 148(2), 149, 150, 151, 234A, 234B
Tribunals and Commissions08 Dec 2022Allowed
Mulakh Raj Mehta & Sons [HUF] Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0018
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 34Income Tax Act, 1961 — Section 10(37), 56, 56(2)(vi), 143(1), 143(3), 147
Tribunals and Commissions08 Dec 2022Dismissed
ITO (E) Vs BHAI Hospital Trust
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0017
Income Tax Act, 1961 — Section 2(15), 10(23C), 11, 11(5), 12, 12A, 12AA(3), 13, 13(1)(a), 13(3), 13(3)(a), 80G, 271(1)(c)
Tribunals and Commissions07 Dec 2022Dismissed
ACIT (E) Vs Software Technology Parks of India
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0023
Income Tax Act, 1961 — Section 2(15), 2(45), 10(23C), 11, 11(1)(a), 11(2), 12, 12A, 12AA, 13, 32, 32(1), 40, 111(2), 143(1), 143(3), 154
Tribunals and Commissions07 Dec 2022Dismissed
Dy. C.I.T Vs M/s M.P. Goyal Industries
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0022
Tribunals and Commissions07 Dec 2022Allowed
Nagar Palika Parishad Vs ACIT(TDS)
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0021
Income Tax Act, 1961 — Section 206, 206C, 271C, 271CA, 273B
Tribunals and Commissions06 Dec 2022Allowed
Accession Buildwell Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0011
Income Tax Act, 1961 — Section 244A, 260A
Tribunals and Commissions06 Dec 2022Dismissed
DCIT Vs Micheal Robert Barclay
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 139(1), 142(1), 143(3)
Tribunals and Commissions06 Dec 2022Dismissed
ACIT Vs M/S. Noesis Industries Ltd
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0009
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions06 Dec 2022Dismissed
DCIT Vs Jagson International Ltd
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0008
Income Tax Act, 1961 — Section 14A, 115VD, 115VR, 250, 271(1)(c)
Tribunals and Commissions06 Dec 2022Allowed
Sandeep Gupta Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0007
Income Tax Act, 1961 — Section 10(38), 68, 69, 69A, 69B, 69C, 69D, 80HHC(4C), 115BBE, 142(1), 143(3), 156, 263, 271(1)(c), 274
Tribunals and Commissions06 Dec 2022Allowed
Prateek Gupta Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0006
Income Tax Act, 1961 — Section 10(38), 68, 69, 69A, 69B, 69C, 69D, 80HHC(4C), 115BBE, 142(1), 143(3), 156, 263, 271(1)(c), 274
Tribunals and Commissions05 Dec 2022Allowed
Burda Druck India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0014
Income Tax Act, 1961 — Section 156, 234A, 234B, 234C, 234D, 271(1)(c)
Tribunals and Commissions05 Dec 2022Allowed
Grih Kalyan Kendra Board Vs ITO
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0013
Income Tax Act, 1961 — Section 10, 11, 11(1), 11(1)(a), 12, 12A, 12AA, 143(1), 154, 154(1)(a), 154(1)(b), 154(1)(c), 234B, 234C, 263
Tribunals and Commissions05 Dec 2022Dismissed
DCIT Vs HOTLINE CPT LTD
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 31, 31(1)Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions02 Dec 2022Allowed
M/S. Gwalior Bypass Project Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0015
Income Tax Act, 1961 — Section 32(1), 32(1)(ii), 143(3)Indian Easements Act, 1882 — Section 52
Tribunals and Commissions02 Dec 2022Allowed
DCIT Vs M/S. Bindal Papers Mills Ltd
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0005
Income Tax Rules, 1962 — Rule 6DD(e), 6DD(f), 6DD(g)Income Tax Act, 1961 — Section 14A, 40A(2), 40A(3), 69, 69A, 131(1A), 139(1)
Tribunals and Commissions02 Dec 2022Allowed
Akash Deep Singhla Vs PCIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0004
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 10(38), 14A, 43CA, 50C, 143(3), 244A, 263
Tribunals and Commissions02 Dec 2022Partly Allowed
ACIT Vs M/S. Reservation Data Maintenance India Pvt.Ltd.
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0003