Tribunals and Commissions02 Dec 2022Partly Allowed
Saxo India Private Ltd. Vs DC/ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0002
Income Tax Act, 1961 — Section 143(3), 144B, 144C(13), 156, 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 5 of 59
Tribunals and Commissions01 Dec 2022Dismissed
ITO Vs Climax Overseas Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0016
Tribunals and Commissions01 Dec 2022Partly Allowed
Green Infra Solar Energy Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 12 ITAT CK 0001
Income Tax Act, 1961 — Section 115JB, 270A
Tribunals and Commissions30 Nov 2022Allowed
Regards Developers Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0107
Income Tax Act, 1961 — Section 40a(ia), 194C, 196, 201(1), , 201(1A), 271C
Tribunals and Commissions30 Nov 2022Allowed
Bharat Malhotra Vs P.C.I.T
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0106
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 115BBE, 133A, 139, 143(3), 263, 263(1)
Tribunals and Commissions30 Nov 2022Dismissed
ACIT Vs Remfry & Sagar
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0105
Income Tax Act, 1961 — Section 37
Tribunals and Commissions30 Nov 2022Allowed
Pivotal Infrastructure Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0104
Income Tax Act, 1961 — Section 135A, 143(3), 194C, 201(1), 201(1A), 271C, 271(1)(c)
Tribunals and Commissions30 Nov 2022Dismissed
Bhagvat Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0103
Income Tax Act, 1961 — Section 2(14), 2(47), 2(47)(i), 2(47)(ii),2(47)(v), 45, 50C, 50C(1)Transfer of Property Act, 1882 — Section 53ARegistration Act, 1908 — Section 47
Tribunals and Commissions30 Nov 2022Dismissed
Aroma Aromatics And Flavours Vs CIT(A)
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0102
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(va), 43B, 43B(b), 143(1), 143(1)(iv), 143(3), 154
Tribunals and Commissions30 Nov 2022Partly Allowed
Lakshmikumaran & Sridharan Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0101
Income Tax Act, 1961 — Section 80G, 155, 155(1A)
Tribunals and Commissions30 Nov 2022Dismissed
ACIT Vs Max Venture Investment Holdings Pvt.Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0100
Income Tax Rules, 1962 — Rule 46A, 46A(l)(b), 46A(l)(c)Income Tax Act, 1961 — Section 68, 69B, 148
Tribunals and Commissions30 Nov 2022Allowed
M/S. Natma Securities Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0099
Tribunals and Commissions29 Nov 2022Allowed
M/S. Field Motor Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0091
Tribunals and Commissions29 Nov 2022Dismissed
M/S. Jay Hospitalities Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0090
Income Tax Act, 1961 — Section 68, 153C
Tribunals and Commissions29 Nov 2022Partly Allowed
M/S Fox Mandal & Co. Vs Asst. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0089
Income Tax Act, 1961 — Section 143(3), 244A, 250(6)
Tribunals and Commissions28 Nov 2022Allowed
M/S Archer Hospitality Pvt. Ltd Vs Asstt. Commissioner Of Incomes-Tax
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0098
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib), 250
Tribunals and Commissions28 Nov 2022Dismissed
Asst. Commissioner Of Income Tax Vs M/S Nippon Leakless Talbros Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0097
Income Tax Act, 1961 — Section 80IC, 254(2)
Tribunals and Commissions28 Nov 2022Partly Allowed
M/S Mannat Motors (India) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0096
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions28 Nov 2022Dismissed
DCIT Vs Laxmipathi Balaji Sugar And Distilleries Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0095
Income Tax Rules, 1962 — Rule 5DD(j), 6DD, 6DD(e), 6DD(j)Income Tax Act, 1961 — Section 40A(3), 40A(3A), 68, 143(3)
Tribunals and Commissions28 Nov 2022Partly Allowed
Mayur Batra Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0094
Income Tax Rules, 1962 — Rule 31ACB, 46A, 46A(1), 46A(1)(b), 46A(1)(c)Income Tax Act, 1961 — Section 40(a)(ia), 154, 194A, 201, 201(1)