Tribunals and Commissions22 Nov 2022Dismissed
Addl. CIT Vs M/S New India Infra Buildtech Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0068
Income Tax Act, 1961 — Section 254(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 7 of 59
Tribunals and Commissions22 Nov 2022Partly Allowed
M/S Mrityunjay Real Estate Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0067
Income Tax Act, 1961 — Section 43CA, 43CA(3), 143(3), 271(1)(c)
Tribunals and Commissions22 Nov 2022Partly Allowed
Mana Ram Ganpat Ram & Co. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0066
Income Tax Act, 1961 — Section 144, 244A
Tribunals and Commissions22 Nov 2022Allowed
Bikram Singh Panwar Vs PCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0065
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions22 Nov 2022Allowed
Mehra And Sistani Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0064
Income Tax Act, 1961 — Section 14A, 143(1)
Tribunals and Commissions22 Nov 2022Dismissed
ACIT Vs Nagar Dairy Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0063
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 131, 132(1), 133A, 143(3), 144, 153A, 153C, 153C(1), 153CQ, 250, 271(1)(c)
Tribunals and Commissions22 Nov 2022Allowed
Suzuki Motorcycles (1) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0062
Income Tax Act, 1961 — Section 92, 92B, 92CA(3), 143(3), 144C, 153(1)
Tribunals and Commissions21 Nov 2022Dismissed
ITO Vs Hanuman Pulses Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0076
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions21 Nov 2022Allowed
Rahul Mittal Vs Pr. C.I.T-10
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0075
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(3), 263, 263(1)
Tribunals and Commissions21 Nov 2022Dismissed
Jyoti Metal & Allied Industries (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0061
Income Tax Act, 1961 — Section 24(1)(vi), 234B
Tribunals and Commissions21 Nov 2022Dismissed
DCIT Vs BDR Builders & Developers P. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0060
Income Tax Act, 1961 — Section 68, 131, 131(1A), 132, 133(6), 142(1), 143, 143(1), 143(2), 143(3), 153A, 156, 250, 254
Tribunals and Commissions21 Nov 2022Allowed
Bijendra Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0059
Income Tax Act, 1961 — Section 69, 142(1), 143(2), 143(3), 144, 147, 148
Tribunals and Commissions21 Nov 2022Partly Allowed
Akash Juneja Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0058
Income Tax Act, 1961 — Section 48, 50C, 50C(1), 144A
Tribunals and Commissions21 Nov 2022Dismissed
M/S Guardian Nutrition & Health Supplements Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0057
Income Tax Act, 1961 — Section 28, 36, 36(1)(iii), 40(a)(i), 40(b)(iv), 260A
Tribunals and Commissions18 Nov 2022Dismissed
Mothers Pride Educational Personna Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0049
Income Tax Act, 1961 — Section 132, 132(4), 139(1), 143(3), 271(2), 271AAA, 271AAA(2), 271AAB(b)
Tribunals and Commissions17 Nov 2022Allowed
M/S. TSH Gems & Jewellery Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0056
Income Tax Act, 1961 — Section 68, 115BBE, 147, 148, 250(4)
Tribunals and Commissions17 Nov 2022Allowed
Arif Khan Vs ITO
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0055
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 144, 147, 148, 151, 234A, 234B, 234C
Tribunals and Commissions17 Nov 2022Dismissed
Bsm Developmers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0054
Income Tax Act, 1961 — Section 36, 37, 143, 143(3)
Tribunals and Commissions17 Nov 2022Dismissed
Income Tax Officer Vs Kabir Foods Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0053
Income Tax Act, 1961 — Section 131(1A), 147, 148
Tribunals and Commissions17 Nov 2022Allowed
Kesri Steels Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 11 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 139, 142(1), 143(1), 143(3), 147, 148, 151, 153C(1)