Tribunals and Commissions05 Mar 2020Disposed Of
Anil Kumar And Others Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0036
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 367 of 564
Tribunals and Commissions05 Mar 2020Disposed Of
Jgminder Vs Delhi Transport Corporation And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0035
Tribunals and Commissions05 Mar 2020Disposed Of
Om Veer Singh Vs Delhi Development Authority (DDA) And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0034
Tribunals and Commissions05 Mar 2020Disposed Of
Nagendra Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0033
Tribunals and Commissions05 Mar 2020Disposed Of
Mamta Chaturvedi And Others Vs Govt. Of N.C.T. Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0032
Tribunals and Commissions05 Mar 2020Allowed
Sanjay Negi Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0031
Tribunals and Commissions05 Mar 2020Dismissed
Meenakshi B Iyer, Accounts Officer (Retd.) Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0030
Tribunals and Commissions04 Mar 2020
Parveen Kumar & Ors. Vs The Govt. Of N.C.T, Delhi & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0636
Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions04 Mar 2020
Doli Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0624
CCS (Temporary Service) Rules, 1965-Rule 5
Tribunals and Commissions04 Mar 2020
Sanjeev Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0621
The IAS (Appointment by Promotion) Regulation, 1955
Tribunals and Commissions04 Mar 2020
Girish Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0619
Tribunals and Commissions04 Mar 2020
Shri Vinod Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0618
Maternity Benefits Act, 1967Contract Act 1872-Section 23
Tribunals and Commissions04 Mar 2020
D. R. Davay & Ors. Vs Secretary, Govt. Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0617
Tribunals and Commissions04 Mar 2020
Ramesh Chander Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0616
Central Civil Services (Revised Pay) Rules, 2008
Tribunals and Commissions04 Mar 2020
Vinod Kumar Vs The Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0615
Right to Information Act
Tribunals and Commissions04 Mar 2020
Deepak Khatri Vs UOI & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0614
Right to Information (RTI) Act, 2005IPC-Sections 307, 186, 353, 332, 506, 120B, 420, 294, 323, 324, 325, 506-B/34, 364, 394, 451, 304, 324 read with 34Arms Act, 1959-Sections 25 and 27
Tribunals and Commissions04 Mar 2020
Ravinder Kumar Vs Chairman-Cum-Managing Director, DTC & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0612
Tribunals and Commissions04 Mar 2020
Manoj Kumar Vs All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0609
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions04 Mar 2020
Sandeep Kumar Vs Medical Council Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0607
PC Act, 1988-Section 7, 12, 13(2) r/w 13(1)(d)IPC-Section 120-BCCS (CCA) Rules-Rule 10(7), 10(6)
Tribunals and Commissions04 Mar 2020
Pravandra Singh Vs Delhi State Industrial & Infrastructure Development Corporation Ltd. & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0606