Tribunals and Commissions04 Mar 2020Disposed Of
Parveen Kumar And Others Vs Govt. Of N.C.T, Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0002
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 369 of 564
Tribunals and Commissions03 Mar 2020
Sudhanshu Shekhar Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0629
Assistant Accounts Officer (Civil) Examination Regulations 2006-Regulations 7, 8Assistant Accounts Officer (Civil) Examination Regulations 2020-Clauses 10.1, 10.2
Tribunals and Commissions03 Mar 2020
Sh. Kusum Singh Chauhan Vs Secretary To Govt. Of India, Ministry Of Home Affairs & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0638
Indian Administrative Service (Discipline and Appeal) Rules, 1969-Rule 8CCS (Pension) Rules, 1972-Rule 41 (Sub Rule 1)All India Service (Death-cum-Retirement Benefits) Rules, 1958-Rule 5 (1)
Tribunals and Commissions03 Mar 2020
Govt. Of India & Ors. Vs Syed Sagar Ali
Central Administrative Tribunal · (2020) 03 CAT CK 0633
Criminal Procedure Code-Section 302Central Civil Services (Pension) Rules, 1972-Rule 8, 9
Tribunals and Commissions03 Mar 2020
Ram Tek & Ors. Vs Delhi Subordinate Service Selection Board & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0608
Tribunals and Commissions03 Mar 2020
Yash Pal & Ors. Vs The Chairman, New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0560
Tribunals and Commissions03 Mar 2020Dismissed
Sudhanshu Shekhar Singh, Sr. Acctt And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0013
Junior Accounts Officer (Civil) Examination Regulation, 2006 — Regulation 7, 8
Tribunals and Commissions03 Mar 2020Dismissed
Yash Pal And Others Vs Chairman And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0012
Tribunals and Commissions03 Mar 2020Dismissed
Ram Tek And Others Vs Delhi subordinate Service Selection Board And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0011
Tribunals and Commissions03 Mar 2020Dismissed
Kusum Singh Chauhan Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0005
Indian Administrative Service (Discipline And Appeal) Rules, 1969 — Rule 8Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)All India Service (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 5(1)
Tribunals and Commissions03 Mar 2020
Govt. Of India And Others Vs Syed Sagar Ali
Central Administrative Tribunal · (2020) 03 CAT CK 0004
Code Of Criminal Procedure, 1973 — Section 302Central Civil Services (Pension) Rules, 1972 — Rule 8, 9
Tribunals and Commissions02 Mar 2020
Vivek Mohan Gupta & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0628
Tribunals and Commissions02 Mar 2020
Rahul Kumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0634
Tribunals and Commissions02 Mar 2020
Shri Kishore Kumar Vishwakarma & Anr. Vs Secretary & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0632
Tribunals and Commissions02 Mar 2020
Neeraj Shokeen Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0625
Tribunals and Commissions02 Mar 2020
D.N. Gandhi Vs Union Of India
Central Administrative Tribunal · (2020) 03 CAT CK 0611
Tribunals and Commissions02 Mar 2020
Kalyan Sharma Vs Indian Post & Telegraph Department
Central Administrative Tribunal · (2020) 03 CAT CK 0595
Tribunals and Commissions02 Mar 2020
Dilip Kumar Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0589
Tribunals and Commissions02 Mar 2020Dismissed
Kishore Kumar Vishwakarma Vs Secretary And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0010
Tribunals and Commissions02 Mar 2020Disposed Of
Vivek Mohan Gupta And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0009