Tribunals and Commissions20 Feb 2020
Manoj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0929
Administrative Tribunals Act, 1985-Section 19IPC-Sections 419, 420, 467, 468, 471PP Act-Section 12
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 371 of 564
Tribunals and Commissions20 Feb 2020
VS Rana Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0984
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 15(1)
Tribunals and Commissions20 Feb 2020
K.L.Sharma & Ors. Vs The Union Of India & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0979
Constitution of India
Tribunals and Commissions20 Feb 2020
Dadan Ram Vs Govt. of NCT of Delhi
Central Administrative Tribunal · (2020) 02 CAT CK 0974
Tribunals and Commissions20 Feb 2020
Mukta Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0973
Tribunals and Commissions20 Feb 2020
Tilak Raj & Anr. Vs Employees Provident Fund Organisation & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0962
Employees' Provident Fund (Staff Conditions of Service) Regulations, 1962
Tribunals and Commissions20 Feb 2020Dismissed
Tilak Raj And Others Vs Employees Provident Fund Organisation And Others
Central Administrative Tribunal · (2020) 02 CAT CK 0042
Tribunals and Commissions20 Feb 2020Dismissed/ Disposed Of
K.L.Sharma And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 02 CAT CK 0040
Tribunals and Commissions20 Feb 2020Partly Allowed/Disposed Of
Mukta Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0033
Tribunals and Commissions20 Feb 2020Dismissed
Manoj Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471
Tribunals and Commissions20 Feb 2020Disposed Of
Dadan Ram Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2020) 02 CAT CK 0028
Tribunals and Commissions20 Feb 2020Disposed Of
VS Rana Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0027
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15(1)
Tribunals and Commissions18 Feb 2020
Sh. PB Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 1000
Tribunals and Commissions18 Feb 2020
Suman Devi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0981
CCS (Temporary Service) Rules-Rule 5
Tribunals and Commissions18 Feb 2020
Prakash Chandra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0971
Tribunals and Commissions18 Feb 2020Disposed Of
Prakash Chandra And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0036
Tribunals and Commissions18 Feb 2020Allowed
Suman Devi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0035
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
Tribunals and Commissions18 Feb 2020Allowed
PB Gautam Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0029
Tribunals and Commissions17 Feb 2020
Anand Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0994
Delhi Police (Punishment and Appeal) Rules, 1980Constitution of India-Article 309
Tribunals and Commissions17 Feb 2020
N.K. Yadav Vs Joint Secretary (Pers) & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0991
CCS(CCA) Rules, 1965-Rule-14CCS (Conduct) Rules, 1964-Rule-3(1)(i), Rule-3(1)(iii), Rule-22(b)Constitution of India-Article 309