Tribunals and Commissions17 Feb 2020
SI Abhaya Narain Yadav Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0983
Constitution of India-Article 14Code of Civil Procedure, 1908-Explanation IV of Section 11
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Central Administrative Tribunal judgments
11,267 judgments · page 372 of 564
Tribunals and Commissions17 Feb 2020Dismissed
Anand Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0024
Tribunals and Commissions17 Feb 2020Dismissed
N.K. Yadav Vs Joint Secretary And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0023
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules 1964 — Rule 3(1)(i), 3(1)(iii), 22(b)Constitution Of India, 1950 — Article 309
Tribunals and Commissions17 Feb 2020Dismissed
SI Abhaya Narain Yadav Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0021
Civil Procedure Code, 1908 — Section 11Constitution Of India, 1950 — Article 14
Tribunals and Commissions14 Feb 2020
Sunil Kumar Jayant Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0980
Tribunals and Commissions14 Feb 2020Disposed Of
Sunil Kumar Jayant Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0018
Tribunals and Commissions13 Feb 2020
Chetan Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0993
RTI Act
Tribunals and Commissions13 Feb 2020Dismissed
Chetan Kumar Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0019
Tribunals and Commissions12 Feb 2020
Shri Ajay Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0998
Tribunals and Commissions12 Feb 2020
D.P. Saxena Vs Govt. of NCT of Delhi & Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0997
Tribunals and Commissions12 Feb 2020
Devanand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0992
Tribunals and Commissions12 Feb 2020
Narendra Kumar Jain Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0988
Tribunals and Commissions12 Feb 2020Disposed Of
Ajay Pal Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0034
Tribunals and Commissions12 Feb 2020Dismissed
Narendra Kumar Jain And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0022
Tribunals and Commissions12 Feb 2020Partly Allowed
D.P. Saxena Vs Govt. Of NCT Of Delhi And Ors And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0020
Tribunals and Commissions12 Feb 2020Dismissed
Devanand Vs Union Of India And Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0006
Tribunals and Commissions11 Feb 2020
Mr. R.S.Rathore & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0964
Recruitment Rules notified by the Ministry of Defence on 19.02.2001
Tribunals and Commissions11 Feb 2020
Shri Mahendra Pratap Singh Vs Govt. of India Press
Central Administrative Tribunal · (2020) 02 CAT CK 0987
Central Civil Services (Medical Examination) Rules, 1957-Rule 2Central Civil Services (Pension) Rules, 1972-Rule 38Central Civil Services Regulations
Tribunals and Commissions11 Feb 2020
Ved Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0985
Public Premises (Eviction of Unauthorized Premises) Act, 1971
Tribunals and Commissions11 Feb 2020
Jai Prakash Nagar Vs Indian Council Of Agricultural Research & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0982