COURT ARCHIVE

Central Administrative Tribunal judgments

11,264 judgments · page 366 of 564

Tribunals and Commissions05 Mar 2020

Ranvir Singh Vs Chairman Cum MD, Delhi Transport Corporation & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0620

DRTA (Condition of appointment & Service) Regulation, 1952-Clause 15(2)(VI)Evidence ActConstitution of India-Article 226/227

Tribunals and Commissions05 Mar 2020

Ms. Mamta Chaturvedi & Ors. Vs Govt. Of N.C.T. Of Delhi & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0610

Tribunals and Commissions05 Mar 2020

Ram Niwas Saini Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0605

CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3CCS (Leave) Rules 1972-Rule 7

Tribunals and Commissions05 Mar 2020

Sh. Ramesh Dutt Vs Delhi Transport Corporation & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0601

DTC (Amended) Act, 1971-Rule 4 (e)DTC (Appointment & Terms of Service Condition) Rule, 1952-Rule 15 (2)MV Act-Section 133

Tribunals and Commissions05 Mar 2020

Harish Chandra & Ors. Vs Delhi Transport Corporation & Anr.

Central Administrative Tribunal · (2020) 03 CAT CK 0600

CAT (Procedure) Rules, 1987-Rule 10

Tribunals and Commissions05 Mar 2020

Ms. Monika Vs DSSSB & Anr.

Central Administrative Tribunal · (2020) 03 CAT CK 0596

Tribunals and Commissions05 Mar 2020

Om Veer Singh Vs Delhi Development Authority (DDA) & Anr.

Central Administrative Tribunal · (2020) 03 CAT CK 0594

Tribunals and Commissions05 Mar 2020

Meenakshi B Iyer Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0590

Tribunals and Commissions05 Mar 2020

Sanjay Negi Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0587

Tribunals and Commissions05 Mar 2020

Ramesh & Ors. Vs The Delhi Development Authority & Anr.

Central Administrative Tribunal · (2020) 03 CAT CK 0583

Tribunals and Commissions05 Mar 2020

Constable Rahul Vs The Commissioner Of Police & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0565

Tribunals and Commissions05 Mar 2020Partly Allowed

Constable Rahul Vs Commissioner Of Police And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0073

Tribunals and Commissions05 Mar 2020Dismissed

Ranvir Singh Vs Chairman Cum MD And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0044

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions05 Mar 2020Dismissed

Udai Vir Singh (Retd) Vs Govt. Of NCT Of Delhi/Union Of India And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0043

Tribunals and Commissions05 Mar 2020Dismissed

Ramesh Dutt, Driver Vs Delhi Transport Corporation And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0042

Motor Vehicles Act, 1988 — Section 133Indian Penal Code, 1860 — Section 279, 304ADTC (Appointment & Terms Of Service Condition) Rule, 1952 — Rule 15(2)

Tribunals and Commissions05 Mar 2020Dismissed

Ram Niwas Saini, PET, S.V.Shikarpur Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0041

Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Leave) Rules, 1972 — Rule 7

Tribunals and Commissions05 Mar 2020Dismissed

Monika Vs DSSSB And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0040

Tribunals and Commissions05 Mar 2020Dismissed

Harish Chandra And Others Vs Delhi Transport Corporation And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0039

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10

Tribunals and Commissions05 Mar 2020Dismissed

Ramesh And Others Vs Delhi Development Authority And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0038

Tribunals and Commissions05 Mar 2020Dismissed

Manju Kalgoankar And Others Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0037