Tribunals and Commissions13 Mar 2020
Sushil Kumar Tyagi Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0063
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 364 of 564
Tribunals and Commissions13 Mar 2020Dismissed
A. K. Singh Vs General Manager And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0062
Tribunals and Commissions13 Mar 2020Disposed Of
R. P. Bathla Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0061
Tribunals and Commissions12 Mar 2020
Manjeet Kaur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0593
Constitution of India-Article 239, 14, 16CCS (Pension) Rules, 1972CCS Medical Attendane Rules
Tribunals and Commissions12 Mar 2020
Dr. Shyam Kishore Vs The Commissioner & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0581
Tribunals and Commissions12 Mar 2020
Nitin Kumar Jain Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0577
Right to Information (RTI) Act, 2005Constitution of India-Article 226Uttar Pradesh Secondary Education Services Selection Board Act, 1982
Tribunals and Commissions12 Mar 2020
Navanita Chowdhury Vs Govt. Of NCT, Delhi & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0573
Right to Information (RTI) Act, 2005
Tribunals and Commissions12 Mar 2020
N. K. Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0562
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions12 Mar 2020Dismissed
Nitin Kumar Jain Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0060
Constitution Of India, 1950 — Article 226
Tribunals and Commissions12 Mar 2020Dismissed
N. K. Yadav Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0059
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions12 Mar 2020Dismissed
Navanita Chowdhury Vs Govt. Of NCT, Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0058
Tribunals and Commissions12 Mar 2020Allowed
Manjeet Kaur And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0057
Constitution Of India, 1950 — Article 14, 16, 239
Tribunals and Commissions12 Mar 2020Dismissed
Dr. Shyam Kishore Vs Commissioner And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0056
Tribunals and Commissions11 Mar 2020
Ujwal Kachroo & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0591
Tribunals and Commissions11 Mar 2020
Sanchay Singhal Vs Delhi Metro Rail Corporation
Central Administrative Tribunal · (2020) 03 CAT CK 0585
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions11 Mar 2020
Dr. Anita Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0578
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions11 Mar 2020
Sh. Raj Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0576
Tribunals and Commissions11 Mar 2020
Janardan Sharma Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0572
Delhi School Education Rules, 1973-Rule 110
Tribunals and Commissions11 Mar 2020
Shekher Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0571
Public Premises (Eviction of Unauthorised Occupants) Act, 1971Administrative Act-Section 3(q)(v)
Tribunals and Commissions11 Mar 2020Partly Allowed
Raj Pal Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0055