Tribunals and Commissions18 Mar 2020Allowed
Union Of India Vs Kiran Pal
Central Administrative Tribunal · (2020) 03 CAT CK 0072
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 363 of 564
Tribunals and Commissions17 Mar 2020
Sheo Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0598
CAT (Group B&C Misc. Posts) Recruitment Rules 1989-Rule 5, 5(1), Sub-rule (2)
Tribunals and Commissions17 Mar 2020
Rajesh Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0569
All India Services (Discipline and Appeal) Rules, 1969-Rule 8, 9(2)
Tribunals and Commissions17 Mar 2020
Vijay Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0557
Tribunals and Commissions17 Mar 2020Dismissed
Sheo Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0071
CAT (Group B&C Misc. Posts) Recruitment Rules, 1989 — Rule 5
Tribunals and Commissions17 Mar 2020Disposed Of
Vijay Kumar Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0070
Tribunals and Commissions17 Mar 2020Dismissed
Rajesh Gupta And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0069
All India Service (Discipline And Appeal) Rules, 1969 — Rule 8, 9(2)
Tribunals and Commissions16 Mar 2020
Sandeep & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0584
Constitution of India-Article 309
Tribunals and Commissions16 Mar 2020
Kuldeep Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0579
Constitution of India-Article 309
Tribunals and Commissions16 Mar 2020
Amar Jeet & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0567
Constitution of India-Article 309Recruitment Rules of the year 2014
Tribunals and Commissions16 Mar 2020
S.L. Srivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0564
Prevention of Corruption Act
Tribunals and Commissions16 Mar 2020
Nirdosh Gautam & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0563
Constitution of India-Article 309Recruitment Rules of the year 2014
Tribunals and Commissions16 Mar 2020Dismissed
Amar Jeet And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0068
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Sandeep And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0067
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Kuldeep Kumar And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0066
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Nirdosh Gautam And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0065
Tribunals and Commissions16 Mar 2020
S.L. Srivastava, Retd. Addl. CPFC Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0064
Tribunals and Commissions13 Mar 2020
A. K. Singh Vs General Manager, Northern Railway & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0582
Tribunals and Commissions13 Mar 2020
Shri Sushil Kumar Tyagi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0574
CCS (CCA) Rules, 1965-Rule 14CCS (Pension) Rule-Rule 40
Tribunals and Commissions13 Mar 2020
R. P. Bathla Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0568