Tribunals and Commissions02 Jul 2020Disposed Of
Dr. K.K. Prasad Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0002
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 361 of 564
Tribunals and Commissions02 Jul 2020Disposed Of
Dr. Ashok Kumar Ahluwalia Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0001
Tribunals and Commissions26 Jun 2020
Brajesh Tiwari & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 06 CAT CK 2336
Tribunals and Commissions26 Jun 2020Disposed Of
Brajesh Tiwari And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0007
Tribunals and Commissions25 Jun 2020
Pradeep Kumar Vs Government Of National Capital Territory Of Delhi & Ors.
Central Administrative Tribunal · (2020) 06 CAT CK 2341
Tribunals and Commissions25 Jun 2020
Ajay Kumar Goyal Vs Union Of India
Central Administrative Tribunal · (2020) 06 CAT CK 2340
Tribunals and Commissions25 Jun 2020
Pooja Rani Vs The Chairman & Ors.
Central Administrative Tribunal · (2020) 06 CAT CK 2338
Tribunals and Commissions25 Jun 2020Disposed Of
Ajay Kumar Goyal Vs Union Of India And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0006
Tribunals and Commissions25 Jun 2020Disposed Of
Pooja Rani Vs Chairman And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0005
Tribunals and Commissions25 Jun 2020Disposed Of
Pradeep Kumar Vs Government Of National Capital And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0004
Tribunals and Commissions23 Jun 2020
Laxmi Malik Vs Director Of Education & Anr.
Central Administrative Tribunal · (2020) 06 CAT CK 2335
Tribunals and Commissions23 Jun 2020
Ct. Mohd. Ibrahim Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 06 CAT CK 2334
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 16Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 15(2)
Tribunals and Commissions23 Jun 2020Partly Allowed
Ct. Mohd. Ibrahim, No. 538/C Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 06 CAT CK 0009
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(2)
Tribunals and Commissions23 Jun 2020Dismissed
Laxmi Malik Vs Director Of Education & Others
Central Administrative Tribunal · (2020) 06 CAT CK 0008
Tribunals and Commissions19 Jun 2020
Vinod Singh Kayat Vs Delhi Subordinate Service Selection Board & Ors.
Central Administrative Tribunal · (2020) 06 CAT CK 2339
Tribunals and Commissions19 Jun 2020Dismissed
Vinod Singh Kayat Vs Delhi Subordinate Service Selection Board And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0003
Tribunals and Commissions17 Jun 2020
Kshitiz Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 06 CAT CK 2337
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Jun 2020Disposed Of
Kshitiz Gupta Vs Union Of India And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Jun 2020Dismissed
Dr. Avinash Kumar Vs Government Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0001
Tribunals and Commissions22 Mar 2020
ESIC Pharmacist Association, Delhi (Regd.) & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0627