Tribunals and Commissions17 Jul 2020Disposed Of
B.V. Somayajulu Vs Govt. Of N.C.T.D & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0021
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 359 of 564
Tribunals and Commissions16 Jul 2020
Sri Satbir Singh & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0640
Constitution of India-Articles 14, 15, 15(4), 16, 46; Preamble
Tribunals and Commissions16 Jul 2020
Sanjay Kumar & Anr. Vs Transport Department (GNCT of Delhi) & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0627
Tribunals and Commissions16 Jul 2020
Lalit Gupta Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 07 CAT CK 0620
Persons with Disabilities Act
Tribunals and Commissions16 Jul 2020Allowed
Satbir Singh Vs Govt. Of N.C.T.D & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0020
Constitution Of India, 1950 — Article 14, 15, 15(4), 16
Tribunals and Commissions16 Jul 2020Dismissed
Lalit Gupta Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 07 CAT CK 0019
Tribunals and Commissions16 Jul 2020Disposed Of
Sanjay Kumar And Others Vs Transport Department (GNCT Of Delhi)
Central Administrative Tribunal · (2020) 07 CAT CK 0018
Tribunals and Commissions14 Jul 2020
Mohammed Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0623
Tribunals and Commissions14 Jul 2020
Pankaj Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0621
Tribunals and Commissions14 Jul 2020Disposed Of
Pankaj Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0017
Tribunals and Commissions14 Jul 2020Disposed Of
Mohammed Ali Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0016
Tribunals and Commissions10 Jul 2020
Ct.Anil Kumar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0636
Indian Penal Code-Section 420, 120(b), 409Constitution of India-Article 311 (2) (b)
Tribunals and Commissions10 Jul 2020
Pradeep Kumar Berwah Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0630
Tribunals and Commissions10 Jul 2020
Daya Nand Saini Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0628
Tribunals and Commissions10 Jul 2020Disposed Of
Pradeep Kumar Berwah Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0015
Tribunals and Commissions10 Jul 2020Allowed
Daya Nand Saini Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0014
Tribunals and Commissions10 Jul 2020Disposed Of
Ct. Anil Kumar Vs Govt. Of N.C.T.D & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0013
Indian Penal Code, 1860 — Section 120(b), 409, 420Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions09 Jul 2020
Ranbir Tanwar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0641
Central Civil Services (Pension) Rules, 1972-Rule 54 (6)
Tribunals and Commissions09 Jul 2020Disposed Of
Ranbir Tanwar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0012
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
Tribunals and Commissions08 Jul 2020
Joginder Singh Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0639