Tribunals and Commissions22 Jul 2020
R.R. Dhruv Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0624
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 358 of 564
Tribunals and Commissions22 Jul 2020
Munesh Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0617
Tribunals and Commissions22 Jul 2020
Mrs. Indu Bala & Ors. Vs Secretary & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0616
Tribunals and Commissions22 Jul 2020Dismissed
Indu Bala And Others Vs Secretary And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0031
Tribunals and Commissions22 Jul 2020Disposed Of
R.R. Dhruv Vs Govt. Of N.C.T.D & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Jul 2020Disposed Of
Pooja Sharma Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0029
Tribunals and Commissions22 Jul 2020Disposed Of
Munesh Kumar Meena Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0028
Tribunals and Commissions21 Jul 2020
Pradeep Kemar Meena Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0625
Civil Services Examination Rules, 2019-Rule 23
Tribunals and Commissions21 Jul 2020
Mrs. Darshana Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0622
Tribunals and Commissions21 Jul 2020
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0615
Tribunals and Commissions21 Jul 2020Dismissed
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0027
Tribunals and Commissions21 Jul 2020Dismissed
Pradeep Kemar Meena Vs Union Public Service Commission And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0026
Civil Services Examination Rules, 2019 — Rule 23
Tribunals and Commissions21 Jul 2020Dismissed
Darshana Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0025
Tribunals and Commissions17 Jul 2020
Praveen & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0635
Tribunals and Commissions17 Jul 2020
Valluri Vijayakumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0634
Tribunals and Commissions17 Jul 2020
B.V.Somayajulu Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0629
Fundamental Rules-Rule 56, clause (j)
Tribunals and Commissions17 Jul 2020
Pankaj Vs Secretary, DSSSB GNCTD & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0619
Tribunals and Commissions17 Jul 2020Dismissed
Valluri Vijayakumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0024
Tribunals and Commissions17 Jul 2020Dismissed
Praveen And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 07 CAT CK 0023
Tribunals and Commissions17 Jul 2020Allowed
Pankaj Vs Secretary
Central Administrative Tribunal · (2020) 07 CAT CK 0022