Tribunals and Commissions02 Mar 2021
Gautam Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0730
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 278 of 563
Tribunals and Commissions02 Mar 2021
Smt. Raminder Loth Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0722
CCS (Pension) Rules, 1972-Rule 49
Tribunals and Commissions02 Mar 2021
Baldev Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0714
PC ActCCS (Pension) Rules, 1972-Rule 69, 9CCS (Leave) Rules, 1972-Rule 39(3)
Tribunals and Commissions02 Mar 2021
Chitra Sharma & Ors. Vs Ravi Mittal & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0711
Tribunals and Commissions02 Mar 2021
Govt. Of NCT Of Delhi & Ors. Vs Dharamveer & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0710
Tribunals and Commissions02 Mar 2021
R.K. Naidu Vs Sports Authority Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0708
Tribunals and Commissions02 Mar 2021
Lakshman Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0702
Tribunals and Commissions02 Mar 2021
Mrs. Harjit Kaur Vs AIIMS & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0877
Tribunals and Commissions02 Mar 2021
Ravi Kumar Meena Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 03 CAT CK 0876
Tribunals and Commissions02 Mar 2021
Lakshman Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0022
Tribunals and Commissions02 Mar 2021Allowed
Raminder Loth & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0021
Central Civil Services (Pension) Rules, 1972 — Rule 49
Tribunals and Commissions02 Mar 2021Partly Allowed
Baldev Singh (ASI Retd. Gr. “C”) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 69Central Civil Services (Leave) Rules, 1972 — Rule 39(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(i), 11(ii), 11(iv), 16
Tribunals and Commissions02 Mar 2021Dismissed
Govt. Of NCT Of Delhi & Others Vs Dharamveer & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0017
Tribunals and Commissions02 Mar 2021Dismissed
Ravi Kumar Meena Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 03 CAT CK 0011
Tribunals and Commissions02 Mar 2021Disposed Of
R.K. Naidu Vs Sports Authority Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0009
Tribunals and Commissions02 Mar 2021Allowed
Gautam Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0006
Tribunals and Commissions01 Mar 2021
Harpreet Singh Vs The Director & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0733
Tribunals and Commissions01 Mar 2021
Shri Ram Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0732
A.T. Act, 1985-Section 19
Tribunals and Commissions01 Mar 2021
S.N. Ojha Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0719
Tribunals and Commissions01 Mar 2021
Ajay Mohan Joshi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0712
2001 Recruitment Rules