Tribunals and Commissions26 Feb 2021Dismissed
Alok Kumar Gupta Vs General Manager, Northern Railway Headquarter Office
Central Administrative Tribunal · (2021) 02 CAT CK 0144
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 280 of 563
Tribunals and Commissions26 Feb 2021Dismissed
Vijender Singh Chauhan Vs Commissioner, North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0143
Tribunals and Commissions26 Feb 2021Dismissed
Yogesh Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0141
Indian Penal Code, 1860 — Section 34, 304B, 406, 498ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(1)
Tribunals and Commissions25 Feb 2021
Ms. Lata Grover & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0556
Tribunals and Commissions25 Feb 2021
Chandra Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0555
Tribunals and Commissions25 Feb 2021
Gurpreet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0525
Tribunals and Commissions25 Feb 2021
Surendra Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2021) 02 CAT CK 0438
CCS (Pension) Rules, 1972-Rule 8IPC-Section 376POCSO Act-Sections 5K, 5N, 6
Tribunals and Commissions25 Feb 2021Disposed Of
Lata Grover & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0140
Tribunals and Commissions25 Feb 2021Disposed Of
Chandra Pal Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0139
Tribunals and Commissions25 Feb 2021Disposed Of
Surendra Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2021) 02 CAT CK 0138
Protection Of Children From Sexual Offences Act, 2012 — Section 5K, 5N, 6Central Civil Services (Pension) Rules, 1972 — Rule 8
Tribunals and Commissions25 Feb 2021Disposed Of
Gurpreet Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 02 CAT CK 0137
Tribunals and Commissions24 Feb 2021
Kuldeep Singh & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0539
Tribunals and Commissions24 Feb 2021
Vinod Kumar Mehra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0538
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Feb 2021
Rakesh Yadav & Ors. Vs Mrs. Anuradha Prasad & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0533
Tribunals and Commissions24 Feb 2021
Manoj Kumar Upadhyay Vs DRM (P) NDLS & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0530
Tribunals and Commissions24 Feb 2021
Sandeep & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0457
Tribunals and Commissions24 Feb 2021
Leena Singh Tomar & Ors. Vs Govt. of NCT Delhi & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0454
Tribunals and Commissions24 Feb 2021
Dilip Kumar Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0453
Rights of Persons with Disabilities Act, 2016-Section 79 (1)
Tribunals and Commissions24 Feb 2021
Adarshvir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 02 CAT CK 0451
Tribunals and Commissions24 Feb 2021
P.C.Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 02 CAT CK 0448
IPC-Sections 143, 323, 342, 447, 427, 326