Tribunals and Commissions23 Mar 2021
Smt. Promela & Ors. Vs Mahanagar Telephone Nigam Limited & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0724
IPC-Section 509, 354
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 268 of 563
Tribunals and Commissions23 Mar 2021
Ch. Vijay Mohan Vs Debasish Panda & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0808
Tribunals and Commissions23 Mar 2021
SI (Exe.) Virender Kumar Vs GNCTD Of Delhi & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0800
Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions23 Mar 2021
Sh. Manjeet Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0799
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Mar 2021
B.N. Vishwakarma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0784
Tribunals and Commissions23 Mar 2021
Andy Sehgal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0781
Tribunals and Commissions23 Mar 2021
Deepak Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0776
Tribunals and Commissions23 Mar 2021Disposed Of
Manjeet Vs Union Of India & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0124
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Mar 2021Disposed Of
SI (Exe.) Virender Kumar Vs GNCTD Of Delhi & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0123
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions23 Mar 2021Disposed Of
Promela, Sr. TOA (P), Gp ‘C’ & Others Vs Mahanagar Telephone Nigam Limited & Others
Central Administrative Tribunal · (2021) 03 CAT CK 0122
Indian Penal Code, 1860 — Section 354, 509
Tribunals and Commissions22 Mar 2021
Rajesh Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0716
Tribunals and Commissions22 Mar 2021
Monika Yadav & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0836
Tribunals and Commissions22 Mar 2021
Rekha Rani Vs Udit Prakash Rai & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0812
Tribunals and Commissions22 Mar 2021
Arvind Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0809
CCS (CCA) Rules-Rule 14Income Tax Act, 1961-Section 801B(10)
Tribunals and Commissions22 Mar 2021
Surender Singh & Ors. Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0804
Tribunals and Commissions22 Mar 2021
Himanshu Vs U.O.I. & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0802
Tribunals and Commissions22 Mar 2021
Smt. Nisha Maurya Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0798
Tribunals and Commissions22 Mar 2021
Pramod Kumar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 03 CAT CK 0795
Tribunals and Commissions22 Mar 2021
Dr. Kaushal Kalra Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 03 CAT CK 0794
Tribunals and Commissions22 Mar 2021
Mohammad Zahid Siddiqui Vs P.K. Dixit
Central Administrative Tribunal · (2021) 03 CAT CK 0788